High Courts29 Apr 2026
Vicky @ Gobind Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 2306
Delhi Prison Rules, 2018-Rules 1220 to 1243, 1224, Note-1 attached to Rule 1224
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 181 of 5,707
High Courts29 Apr 2026Allowed
Sh. Shehzad & Ors. Vs The State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 04 DEL CK 2126
Indian Penal Code-Sections 498A/406/34Dowry Prohibition Act, 1961-Section 4BNSS-Section 528
High Courts29 Apr 2026Allowed
Ajay Saxena & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2127
Indian Penal Code-Section 377, 406, 323, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts29 Apr 2026Allowed
Sagar Gandhi & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 04 DEL CK 2132
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts29 Apr 2026
Rani Vs Dinesh Kumar & Ors.
Delhi High Court · (2026) 04 DEL CK 2134
IPC-Sections 498A/406/34Dowry Prohibition Act, 1961-Section 4Code of Criminal Procedure, 1973-Section 386
High Courts29 Apr 2026Allowed
Dayal & Ors. Vs The State NCT Of Delhi & Anr
Delhi High Court · (2026) 04 DEL CK 2258
IPC-Section 323/440/506/34
High Courts29 Apr 2026Allowed
Bittoo & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2259
IPC-Section 498A/406/34
High Courts29 Apr 2026Disposed Of
United India Insurance Co Ltd Vs Bhawna Walia & Ors.
Delhi High Court · (2026) 04 DEL CK 2021
Evidence Act
High Courts29 Apr 2026Disposed Of
J. S. Bedi Vs Union Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 1982
High Courts29 Apr 2026
Lala Bishambarnath Agarwal Foundation Trust Vs Govt Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 2050
Indian Trusts Act, 1882Charitable & Religious Trusts Act, 1920-Section 7, 7(1), sub-section (1) of section 7, sub-section (2), sub-section (3), sub-section (4)Bombay Public Trusts Act, 1950-Section 22, 66, 72
High Courts29 Apr 2026Disposed Of
The Union Of India Vs Sh Shiv Kumar & Anr.
Delhi High Court · (2026) 04 DEL CK 1943
Minimum Wages Act, 1948
High Courts29 Apr 2026Allowed
Nitesh Alias Vinay Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0877
Bharatiya Nayaya Sanhita, 2023- Section 3(5), 125, 309(4), 309(6), 311, 317(2)Arms Act, 1959- Section 25, 27
High Courts29 Apr 2026Allowed
Bittoo & Ors. Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0876
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts29 Apr 2026Allowed
Dayal & Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0875
Indian Penal Code, 1860- Section 34, 323, 440, 506
High Courts29 Apr 2026Disposed Of
Vicky @ Gobind Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0874
Delhi Prison Rules, 2018- Rules 1220-1243
High Courts29 Apr 2026Allowed
Rajesh Choudhary Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0873
Central Warehousing Corporation (Staff) Regulations, 1986- Regulation 59, 61
High Courts29 Apr 2026Allowed
Sh. Badshah & Anr Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0872
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989 Section 123(c), 124A
High Courts29 Apr 2026Disposed Of
Mohd. Shahid Vs Nazreen Malik
Delhi High Court · (2026) 04 DEL CK 0871
Constitution of India, 1950- Article 227
High Courts29 Apr 2026Disposed Of
Jamia Cooperative Bank Limited Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2026) 04 DEL CK 0869
High Courts29 Apr 2026Dismissed
M/s Utkarsh Enterprises & Ors Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0865
Constitution of India, 1950- Article 14, 226