High Courts06 Sept 2023Dismissed
Union Of India & Ors. Vs Surendra Kumar Gaur
Delhi High Court · (2023) 09 DEL CK 3762
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,654 of 6,818
High Courts06 Sept 2023Dismissed
Suman Ali Vs Diljeet Singh Dogra Alias Deepak Dogra & Ors.
Delhi High Court · (2023) 09 DEL CK 3791
Code of Civil Procedure, 1908-Section 115, Order XII Rule 1, XII Rule 2, XII Rule 2A, XII Rule 3A, XII Rule 4, XII Rule 5, XII Rule 6
High Courts06 Sept 2023Dismissed
The Trustees Of Princeton University Vs The Vagdevi Educational Society & Ors.
Delhi High Court · (2023) 09 DEL CK 3802
Trade Marks Act, 1999-Section 2(2)(c), 2(2)(c)(ii), 18, 28, 28(1), 29, 29(2), 29(2)(c), 29(3), 29(6), 31(1), 34, 34(a), 34(b), 57, 58, 124Trade Marks Rules, 2017-Rule 25Code of Civil Procedure, 1980-Order XXXIX Rules 1 and 2
High Courts06 Sept 2023Partly Allowed
Retail Royalty Company & Anr. Vs Santosh Kumar Sharma Trading As Shiv Shakti Creations
Delhi High Court · (2023) 09 DEL CK 3804
Trade Marks Act, 1999-Section 2(1)(zg)CPC-Order XXXIX Rules 1 and 2
High Courts06 Sept 2023Allowed
Jai Narayan Vs State
Delhi High Court · (2023) 09 DEL CK 3814
Prevention of Corruption Act, 1988-Sections 7, 11, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 14, 20CrPC-Sections 428, 374(1), 313Evidence Act-Section 154
High Courts06 Sept 2023Disposed Of
Devender Sen Vs Narcotics Control Bureau
Delhi High Court · (2023) 09 DEL CK 3818
CrPC-Section 439NDPS Act-Section 20(C), 23, 29
High Courts06 Sept 2023Disposed Of
Braham Prakash @ Khargosh Vs State Govt NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 3820
Cr.P.C.-Section 397, 401, 482Indian Penal Code-Section 307
High Courts06 Sept 2023Disposed Of
Suresh Kumar Gupta Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3825
Code of Criminal Procedure-Section 482Indian Penal Code-Sections 409, 420, 465, 467, 468, 471, 477A, 109, 506, 120-B, 34
High Courts06 Sept 2023Partly Allowed
IFFCO Tokio General Insurance Co Ltd Vs Sunita Rani & Ors
Delhi High Court · (2023) 09 DEL CK 3880
Code of Criminal Procedure, 1973-Section 200IPC-Section 304-AMotor Vehicles Act, 1988-Section 166
High Courts06 Sept 2023Dismissed
Shriram General Insurance Co. Ltd. Vs Jai Singh & Ors.
Delhi High Court · (2023) 09 DEL CK 3886
High Courts06 Sept 2023Dismissed
Smt. Kavita Tyagi Vs Sh. Sunil Kumar Tyagi
Delhi High Court · (2023) 09 DEL CK 3915
Family Court Act-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 28
High Courts06 Sept 2023Allowed
Poonam Wadhwa Vs Rajiv Wadhwa
Delhi High Court · (2023) 09 DEL CK 3914
Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 13(1)(ib)
High Courts06 Sept 2023Allowed
Manju Singal Proprietor Singla Food Products Vs Deepak Kumar & Ors.
Delhi High Court · (2023) 09 DEL CK 3974
Tribunals Reforms Act, 2021Copyright Act, 1957-Section 50, 14, 13(1)(a)
High Courts06 Sept 2023Allowed
Razia Begum Vs Commissioner Employees Compensation & Ors.
Delhi High Court · (2023) 09 DEL CK 3976
Employees’ Compensation Act, 1923-Section 22IPC-Section 406
High Courts06 Sept 2023Allowed
Reliance Industries Limited & Anr. Vs Ajio Online Shopping Pvt Ltd & Ors.
Delhi High Court · (2023) 09 DEL CK 3979
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015DHC (Original Side) Rules, 2018CPC-Section 80, 151, Order XXXIX Rules 1 & 2
High Courts06 Sept 2023Disposed Of
Pr. Commissioner Income Tax Centre-2 Vs M/S S.G. Portfolio Pvt. Ltd.
Delhi High Court · (2023) 09 DEL CK 4017
Income Tax Act 1961-Section 142, 143(1), 143(2), 143(3), 144, 147, 148, 151, 153C, 158BC(a), 292BB
High Courts06 Sept 2023Disposed Of
Eversub India Private Limited Vs Dispute Resolution Panel 2 The Secretariat & Ors.
Delhi High Court · (2023) 09 DEL CK 4025
High Courts06 Sept 2023Allowed
Firoz & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 4035
Indian Penal Code-Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012-Section 6Code of Criminal Procedure, 1973-Section 164, 320, 482
High Courts06 Sept 2023Allowed
Shakib Ali @ Sahil Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 4038
IPC-Sections 376(2)(n), 506, 376, 313, 354Code of Criminal Procedure-Sections 482, 320, 164Prevention of Corruption Act
High Courts06 Sept 2023Allowed
Kanav Arora Vs The State Govt. Of N.C.T. Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 4045
Code of Criminal Procedure-Section 482, 320IPC, 1860-Section 376, 375 Explanation 2, 90