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Delhi High Court judgments

1,36,357 judgments · page 1,655 of 6,818

High Courts06 Sept 2023Disposed Of

Sanjay Kumar & Ors. Vs Municipal Corporation Of Dclhi & Ors.

Delhi High Court · (2023) 09 DEL CK 4075

Constitution of India-Article 226, 227Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014-Section 3, 4Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019
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High Courts06 Sept 2023Disposed Of

Anjali Vs State (GNCT Delhi)

Delhi High Court · (2023) 09 DEL CK 4089

Cr.P.C.-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 42, 50, 37
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High Courts06 Sept 2023Dismissed

Sheetal Sharma & Anr. Vs State NCT Of Delhi

Delhi High Court · (2023) 09 DEL CK 4113

Code of Criminal Procedure, 1973-Section 482, 82, 156(1), 155(2), Chapter XIV, 161Indian Penal Code, 1860-Sections 419, 420, 468, 471NDPS Act-Sections 8, 21
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High Courts06 Sept 2023

Promoshirt SM SA Vs Armasuisse & Anr.

Delhi High Court · (2023) 09 DEL CK 4132

Code of Civil Procedure, 1908-Sections 100-A, 104(1), 104(2), 4, 588, Order 43 Rule 1, 23Code of Civil Procedure (Amendment) Act 104 of 1976Code of Civil Procedure (Amendment) Act, 1999 (46 of 1999)-Section 10
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High Courts06 Sept 2023Dismissed

Gopal Corporates LLP Vs Commissioner Delhii-East, GST-Central Tax

Delhi High Court · (2023) 09 DEL CK 4205

Central Excise Act, 1944-Section 3, 3A, 3A(2)(a), 3A(2)(b), 3A(2)(b)(ii), 11AB, 35GChewing Tobacco and Unmanufactured Tobacco Packing Machines (Capacity Determination and Collection of Duty) Rules, 2010-Rule 4, 5, 6, 6(2), 6(4), 6(5), 7, 8, 9, 10Central Excise Tariff Act, 1985-Tariff item 2403 99 10
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