COURT ARCHIVE

Delhi High Court judgments

1,16,474 judgments · page 165 of 5,824

High Courts06 May 2026

Union Of India & Ors. Vs Navneet Kumar

Delhi High Court · (2026) 05 DEL CK 2480

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(1)(a), 10(6)Fundamental Rule-Rule 54-BCustoms Act, 1962-Section 112(a)(i), 112(b)(i), 114 AA

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High Courts06 May 2026

KK Narani Vs The Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 05 DEL CK 2481

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High Courts06 May 2026Dismissed

Malaya Kumar Chand Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 05 DEL CK 2503

Constitution of India-Article 227Civil Procedure Code, 1908-Order I Rule 10Delhi Municipal Corporation Act, 1957-Section 343, 343(1), 343(2), 344, 347B, 347-C, 347-D

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High Courts06 May 2026

GMR Highways Ltd Vs National Highways Authority Of India

Delhi High Court · (2026) 05 DEL CK 2544

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High Courts06 May 2026

State Bank Of India Vs Sachin Kumar

Delhi High Court · (2026) 05 DEL CK 2614

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Section 96, Order XLIBharatiya Sakshya Adhiniyam, 2023-Section 63(4)(c), 59, 60, 57

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High Courts06 May 2026

Union Of India Vs Neeru Garg & Ors. and Union Of India Vs Arun Mohan Joshi & Ors.

Delhi High Court · (2026) 05 DEL CK 2611

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High Courts06 May 2026

Yatender Sharma & Anr. Vs Indu Sharma Through SPA

Delhi High Court · (2026) 05 DEL CK 2166

Constitution of India-Article 227CPC-Order 6 Rule 17, 1 Rule 10

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High Courts06 May 2026

Smt Jyoti & Anr. Vs Sh Hitesh Bajaj

Delhi High Court · (2026) 05 DEL CK 2141

Constitution of India-Article 227

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High Courts06 May 2026

Mr. Pradeep Dass Vs Splendor Landbase Limited & Ors.

Delhi High Court · (2026) 05 DEL CK 1984

Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17Specific Relief Act, 1963-Section 10Specific Relief (Amendment) Act, 2018

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High Courts06 May 2026

Dhruv Sehgal Vs Roma Sachdeva & Ors.

Delhi High Court · (2026) 05 DEL CK 1987

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6-A), 8, 16, 21, 37, 12(2)

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High Courts06 May 2026

360 Degrees Management Services Private Limited Vs Suman S Srinivasan & Ors.

Delhi High Court · (2026) 05 DEL CK 1989

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 37, 16, 12(2), Fourth Schedule

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High Courts06 May 2026

Niharika Ghosh @ Niharika Kundu Vs Shankar Ghosh & Anr.

Delhi High Court · (2026) 05 DEL CK 2121

Protection of Women from Domestic Violence Act, 2005-Section 12, 29

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High Courts06 May 2026Allowed

Suraj Kumar Vs The State (GNCTD) Through SHO, PS Sagarpur & Anr.

Delhi High Court · (2026) 05 DEL CK 2122

IPC-Section 307, 308, 323, 324, 341CrPC-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts06 May 2026Disposed Of

Pavit Singh Vs Central Public Information Officer, Central Bureau Of Investigation & Ors.

Delhi High Court · (2026) 05 DEL CK 1839

Right to Information Act, 2005-Section 8(1)(g)Constitution of India-Article 226

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High Courts06 May 2026Allowed

Technopak Advisors Pvt. Ltd. Vs NABARD Consultancy Services Private Limited & Anr.

Delhi High Court · (2026) 05 DEL CK 1841

Insolvency and Bankruptcy Code, 2016-Section 31(1), 31, 13, 15IBBI Regulations-Regulation 6

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High Courts06 May 2026Dismissed

Maj. Gen. Sanjeev Jain (Retd.) Vs Central Public Works Department

Delhi High Court · (2026) 05 DEL CK 1842

Rules for Enlistment of Contractors in CPWD, 2022-Rule 6.1.7, 6.3.5, Annexure-II, 11, 12CPWD Rules of 2023-Rule 6.1.7CPWD Rules of 2024-Rule 6.1.7

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High Courts06 May 2026Dismissed

Instapower Ltd. Vs Union Of India & Anr.

Delhi High Court · (2026) 05 DEL CK 1845

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High Courts06 May 2026Dismissed

Bhhutporv Ardh Sainik Kalyan Canteen/ Ex-Ardh Sainik Kalyan Canteen Vs Ardh Sainik Canteen & Anr.

Delhi High Court · (2026) 05 DEL CK 1901

Commercial Courts Act-Section 13Code of Civil Procedure, 1908-Order XLI

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High Courts06 May 2026Disposed Of

Faiyaz Ahmad & Ors. Vs Dr. Ghulam Nabi Qazi & Ors.

Delhi High Court · (2026) 05 DEL CK 1732

Constitution of India-Article 226

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High Courts06 May 2026Disposed Of

Navendu Agarwal Vs Shri Rajesh Pandey

Delhi High Court · (2026) 05 DEL CK 1733

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