High Courts07 May 2026
Narcotics Control Bureau Vs Pramod Kumar Bansal
Delhi High Court · (2026) 05 DEL CK 2201
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 163 of 5,824
High Courts07 May 2026Allowed
Pankaj Narwal & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2072
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026Allowed
Raman & Ors. Vs State GNCTD & Anr.
Delhi High Court · (2026) 05 DEL CK 2073
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Upender Prasad & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2188
BNSS-Section 528IPC-Sections 288/337/34
High Courts07 May 2026
Nisaar Ahmed & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2187
IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Sajid Ali & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2186
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 290/125IPC-Sections 288/336Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Dolly Khurana & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2185
IPC-Sections 406, 420, 120B, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026Allowed
Ankit Kumar Yadav Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2184
IPC-Section 376POCSO Act-Section 6Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Ganga Sahay Vs State NCT Of Delhi Through Chief Secretary
Delhi High Court · (2026) 05 DEL CK 2195
Delhi Prison Rules, 2018-Rule 1268, 1269 & 1271
High Courts07 May 2026Dismissed
M/S Jasvit Constructions Pvt Ltd Vs Engineering Projects (India) Limited (EPIL) & Anr.
Delhi High Court · (2026) 05 DEL CK 1835
High Courts07 May 2026Disposed Of
The Commandant 510 ABW & Anr. Vs Shri Prem Kumar Mutreja
Delhi High Court · (2026) 05 DEL CK 1836
Right to Information Act, 2005-Sections 8(1), 11, 8, 8(1)(a), 8(1)(d), 8(2), 4(1)(b), (c), clauses (a), (b), (c), (f), (g), (h), (d), (e), (j), (i), (e) of Section 8(1), 8(1)(e), 8(1)(g), 8(1)(j)
High Courts07 May 2026Dismissed
M/S Bloom Jindal JV In Association With Kapil Muni Infra Project Pvt Ltd Vs National Highways And Infrastructure Development Corporation Limited
Delhi High Court · (2026) 05 DEL CK 1838
High Courts07 May 2026Disposed Of
M/S Vserv Insurance Services Pvt Ltd Vs M/S DLF Limited & Ors.
Delhi High Court · (2026) 05 DEL CK 1880
Arbitration and Conciliation Act, 1996-Section 34, 11
High Courts07 May 2026Disposed Of
Swastik Pipe Ltd Vs Tata Projects Limited
Delhi High Court · 2024 INSC 155
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 11(6-A), Schedule IV, 12Limitation Act, 1963Stamp Act, 1899
High Courts07 May 2026Disposed Of
Orix Corporation India Ltd. Vs Peters Surgical India Pvt Ltd.
Delhi High Court · (2026) 05 DEL CK 1882
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12Companies Act, 1956-Section 23(3), 21, 23, Sub-section (1) of Section 23, Sub-section (3) of Section 23DIAC (Administrative Cost and Arbitrators’ Fees) Rules, 2018
High Courts07 May 2026Allowed
National Council For Teacher Education & Anr. Vs Holy Child Bed College & Anr.
Delhi High Court · (2026) 05 DEL CK 1900
Letters Patent-Clause 10Delhi High Court Act, 1966-Section 10NCTE Act, 1993-Section 17(1), 18
High Courts07 May 2026Disposed Of
Ram Mehar Vs Subhasish Panda
Delhi High Court · (2026) 05 DEL CK 1748
High Courts07 May 2026Disposed Of
Nasimuddin Ansari Vs Satish Singh Irsme
Delhi High Court · (2026) 05 DEL CK 1749
Constitution of India-Article 129
High Courts07 May 2026Allowed
National Council For Teacher Education And Anr. Vs Holy Child Bed College & Anr
Delhi High Court · (2026) 05 DEL CK 0116
Delhi High Court Act, 1966- Section 10National Council For Teacher Education Act, 1993- Section 18, 17(1)
High Courts07 May 2026Dismissed
C.A. Cooperative Thrift And Credit Society Ltd Vs Registrar Of Cooperative Societies And Ors
Delhi High Court · (2026) 05 DEL CK 0115
Delhi Co operative Societies Act, 2003- Section 70, 71