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Delhi High Court judgments

1,15,416 judgments · page 136 of 5,771

High Courts19 May 2026

L T Finance Ltd Vs Amit Kumar & Ors.

Delhi High Court · (2026) 05 DEL CK 2055

Arbitration and Conciliation Act, 1996-Section 9, 17, 21, 11, 12(2), Schedule IVCivil Procedural Code, 1908-Section 151, Order XL Rule 1SARFAESI Act, 2002
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High Courts19 May 2026Dismissed

Smt. Durga Devi Jain Vs Dr Harish Chander Banga

Delhi High Court · (2026) 05 DEL CK 1768

Delhi Rent Control Act, 1958-Section 25 (8), 14(1)(e), 14(l)(e), 25-B(8), 25B, sub-section (5)Tamil Nadu Buildings (Lease and Ren Control) Act, 1960-Section 2(6A), 2(6-A), 2General Clauses Act-Section 3(57)
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High Courts19 May 2026Disposed Of

Ram Nath Yadav Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2026) 05 DEL CK 1783

Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 22(3)(1)Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009Protection of Women from Domestic Violence Act, 2005-Section 17, 19, 2(s)
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High Courts19 May 2026Allowed

Tarannum Begum & Ors. Vs GNCTD & Ors.

Delhi High Court · (2026) 05 DEL CK 1702

Juvenile Justice (Care and Protection of Children) Act, 2015-sections 75/79Child and Adolescent Labour Act, 1986-3/14Bonded Labour System (Abolition) Act, 1976-Section 21
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