High Courts20 May 2026Disposed Of
Farzana Begam & Anr. Vs Sh Devendra & Ors.
Delhi High Court · (2026) 05 DEL CK 1812
Code of Civil Procedure 1908-Section 114 read with Order XLVII
COURT ARCHIVE
Delhi High Court judgments
1,15,416 judgments · page 134 of 5,771
High Courts20 May 2026Disposed Of
Neerja Vs Union Of India & Anr.
Delhi High Court · (2026) 05 DEL CK 1789
High Courts20 May 2026Dismissed
QC One Solutions Pvt. Ltd. Vs Delhi Metro Rail Corporation
Delhi High Court · (2026) 05 DEL CK 1872
Arbitration and Conciliation Act, 1996-Section 9Companies Act, 2013Companies Act, 1956
High Courts20 May 2026Allowed
Aishvir Singh (Inspector) Vs State
Delhi High Court · (2026) 05 DEL CK 1884
Code of Criminal Procedure, 1973-Section 482, 161 and 164, 439Constitution of India-Article 227Indian Penal Code, 1860-Section 363, 328 and 376, 364/34
High Courts20 May 2026Dismissed
Mr. Lokesh Kumar Singh Vs Ms. Neeta Singh & Ors.
Delhi High Court · (2026) 05 DEL CK 1887
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438/442 read with Section 528Code of Criminal Procedure, 1973-Section 125, 127
High Courts20 May 2026Disposed Of
GAC Logistics Pvt. Ltd Vs Acer Logistics Pvt. Ltd
Delhi High Court · (2026) 05 DEL CK 0709
Code of Civil Procedure, 1908- Section 20, 20(c), 104, Order 12 Rule 6, Order 7 Rule 10, Order 43 Rule 1(a)
High Courts20 May 2026Dismissed
Shamasha India And Others Vs M/s Infopower Technologies Ltd
Delhi High Court · (2026) 05 DEL CK 0708
Code of Civil Procedure, 1908- Section 96, Order 12 Rule 6, Order 41 Rule 1
High Courts20 May 2026Dismissed
Union Of India Vs Hemant Kumar Ishwar Dass Singhvi
Delhi High Court · (2026) 05 DEL CK 0707
Code of Criminal Procedure, 1973- Section 82, 83, 313, 378(1), 378(v)Customs Act, 1962- Section 77, 108, 110(1)(B), 110(1A), 110(1B), 110(1C), 132, 135, 135(1)(a), 137
High Courts20 May 2026Disposed Of
Sudhir Kumar Vs Girnarsoft Education Services Pvt. Ltd
Delhi High Court · (2026) 05 DEL CK 0706
Arbitration and Conciliation Act, 1996- Section 8, 11, 11(6), 11(6A), 12(2), 16, 21, 37
High Courts20 May 2026Disposed Of
M/S Moneywise Financial Services Pvt Ltd Vs Sh Rajinder Singh Cheema Proprietor Of Apollo Sales Corporation And Anr
Delhi High Court · (2026) 05 DEL CK 0705
Arbitration and Conciliation Act, 1996- Section 8, 11, 11(6), 11(6A), 12(2), 16, 21, 37
High Courts20 May 2026Disposed Of
Narain Wood Pvt. Ltd Vs Sneh Babuta & Anr
Delhi High Court · (2026) 05 DEL CK 0702
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 6 Rule 15, Order 6 Rule 15A, Order 7 Rule 14, Order 11 Rule 1
High Courts20 May 2026Disposed Of
State Of Nct Of Delhi Vs Deepak
Delhi High Court · (2026) 05 DEL CK 0701
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 396Code of Criminal Procedure, 1973- Section 397, 428Indian Penal Code 1860- Section 149, 326, 342, 363, 366
High Courts20 May 2026Dismissed
State Vs Pradeep @ Sonu & Ors
Delhi High Court · (2026) 05 DEL CK 0700
Code of Criminal Procedure, 1973- Section 207, 209, 232, 235(1), 313(1)(b), 378, 397Indian Penal Code, 1860- Section 34, 399, 402, 411Arms Act, 1959- Section 25, 27
High Courts20 May 2026Dismissed
Pandrol Rahee Technologies Pvt Ltd Through Authorized Representativ Varun Bhojak Vs Ircon International Ltd Through Its Chairman Mr Sunil Kumar Chaudhury
Delhi High Court · (2026) 05 DEL CK 0699
Arbitration and Conciliation Act, 1996- Section 21, 28(3), 34
High Courts19 May 2026
Zulfiquar Haidar Vs Najma Akhtar & Ors.
Delhi High Court · (2026) 05 DEL CK 2244
Right to Information Act, 2005Delhi School Education Act, 1973-Section 2(d)Delhi School Education Rules, 1973-Rule 96, 98(2)
High Courts19 May 2026
Madhusudan Vs Deputy Commissioner South-West & Ors.
Delhi High Court · (2026) 05 DEL CK 2245
Land Acquisition Act, 1894-Section 4, 17, 17(4), 5A, 62013 Act-Section 24(2)Delhi Land Revenue Act, 1954-Section 20, 21, 26, 64
High Courts19 May 2026
Ghisulal Jain Vs State Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 2275
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 94, 35(3)Indian Penal Code, 1860-Sections 406, 420, 34
High Courts19 May 2026
Sarfaraj Vs The State (NCT of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 2276
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 50, 29, 37Constitution of India-Article 21
High Courts19 May 2026
Smt Nirmala Devi Vs Registrar Of Co Operative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 2362
DCS Act-Section 37, 77(2)Constitution of India-Article 226
High Courts19 May 2026
Sumit Verma Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2365
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017