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Delhi High Court judgments

1,15,416 judgments · page 132 of 5,771

High Courts21 May 2026Disposed Of

Deepak & Ors Vs State (Nct Of Delhi) & Ors

Delhi High Court · (2026) 05 DEL CK 0724

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nyaya Sanhita, 2023- Section 3(5), 110, 126(2), 351(2)Indian Penal Code, 1860- Section 34, 308, 341, 506
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High Courts21 May 2026Disposed Of

Salim Malik Munna Vs State Through Sho Ps Special Cell

Delhi High Court · (2026) 05 DEL CK 0713

Indian Penal Code, 1860- Section 34, 109, 114, 124A, 147, 148, 149, 153A, 186, 201, 212, 295, 302, 307, 341, 353, 395, 420, 427, 435, 436, 452, 454, 468, 471National Investigation Act, 2008- Section 21(4)Unlawful Activities (Prevention) Act, 1967- Section 13, 16, 17, 18, 43D(5)
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High Courts21 May 2026Dismissed

Mr Ilaiyaraaja Vs Saregama India Limited

Delhi High Court · (2026) 05 DEL CK 0703

Copyright Act, 1957- Section 2(d)(ii), 2(d)(v), 2(f), 2(p), 13(1), 13(1)(a), 13(3), 13(4), 14, 14(1), 14(a), 14(1)(a), 14(1)(v), 14(a)(v), 14(a)(vi), 14(d), 17, 17(b), 17(c), 18, 55(2)
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