High Courts21 Mar 2024Allowed

Saurabh Jain Vs Neha Jain

Delhi High Court · (2024) 03 DEL CK 0164

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13(1)(ia), 28Indian Penal Code, 1860 — Section 406, 498A
High Courts20 Mar 2024

Kirti Vs Renu Anand & Ors.

Delhi High Court · (2024) 03 DEL CK 4248

Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 23, 16Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22 (3)Constitution of India-Article 226, 227
High Courts20 Mar 2024Dismissed

Subhash Chand Vs Deepa

Delhi High Court · (2024) 03 DEL CK 4005

Hindu Marriage Act, 1955-Section 13 (1) (ia)Protection of Women from Domestic Violence Act, 2005Code of Criminal Procedure, 1973-Section 125