High Courts20 Mar 2024Disposed Of
Yogender & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 3946
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(1)
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Delhi High Court judgments
1,31,711 judgments · page 1,341 of 6,586
High Courts20 Mar 2024Disposed Of
Sahil Gulati & Ors. Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2024) 03 DEL CK 3945
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34, 354AHindu Marriage Act-Section 13B(2)
High Courts20 Mar 2024Disposed Of
Lokesh Kumar & Anr. Vs The State & Ors.
Delhi High Court · (2024) 03 DEL CK 3944
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts20 Mar 2024Disposed Of
Sumit Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 3943
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Section 380
High Courts20 Mar 2024Dismissed
Pushkar Kapoor Vs M/S Tata Power Delhi Distribution Ltd
Delhi High Court · (2024) 03 DEL CK 3910
Constitution of India-Article 226, 227
High Courts20 Mar 2024Disposed Of
Rishu Kant Sharma Vs Kulbir Singh & Anr.
Delhi High Court · (2024) 03 DEL CK 3871
High Courts20 Mar 2024Disposed Of
Dr Amit Thakur Vs Union Of India & Anr.
Delhi High Court · (2024) 03 DEL CK 3867
High Courts20 Mar 2024Disposed Of
Sashank Yadav Vs Govt Of NCT Of Delhi
Delhi High Court · (2024) 03 DEL CK 3864
High Courts20 Mar 2024Dismissed
M/S Creative Projects And Contracts Pvt. Ltd Vs M/S Suncity Projects Pvt Ltd
Delhi High Court · (2024) 03 DEL CK 3841
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6A), 7, 8, 16Indian Stamp Act, 1899
High Courts20 Mar 2024Allowed
KMP Expressways Ltd Vs IDBI Bank Limited
Delhi High Court · (2024) 03 DEL CK 3840
Arbitration and Conciliation Act, 1996-Sections 11, 15(2), 16, 23, 23(4), 24, 24A, 24B, 29A, 29A(1), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 37A, 82Arbitration and Conciliation (Amendment) Act, 2015-Sections 34, 35
High Courts20 Mar 2024Dismissed
K.R Anand Vs Delhi Metro Rail Corporation & Ors.
Delhi High Court · (2024) 03 DEL CK 3814
High Courts20 Mar 2024Disposed Of
Subhash Arora Vs Kalvinder Singh Sandhu & Ors.
Delhi High Court · (2024) 03 DEL CK 3759
Code of Civil Procedure, 1906-Section 47, 151, Order XXI Rule 22 Sub rule (1)(c), 44A, XXI Rule 46, I Rule 10Limited Liability Partnerships Act, 2000
High Courts20 Mar 2024Allowed
Anoop Singh & Anr. Vs State & Ors.
Delhi High Court · (2024) 03 DEL CK 3758
Code of Civil Procedure, 1908-Order VI Rule 17, Section 151, XXII Rule 3, XXIIIIndian Succession Act, 1925-Section 218, 222, 232, 232(b), 234, 276Limitation Act, 1963-Article 137
High Courts20 Mar 2024Allowed
Satinder Singh & Ors. Vs Rajinder Kumar & Ors.
Delhi High Court · (2024) 03 DEL CK 3754
Limitation Act, 1963-Section 5Specific Relief Act, 1963-Sections 21, 22Code of Civil Procedure, 1908-Order VI Rule 17, Section 151
High Courts20 Mar 2024
WAPCOS Limited Vs Virgo Aqua
Delhi High Court · (2024) 03 DEL CK 3743
Arbitration and Conciliation Act, 1996-Section 7(1), 34, 65 to 81, 76Micro, Small and Medium Enterprises Development Act, 2006-Section 17, 18, 18(1), 18(2), 18(3), 18(4), 18(5), 19, 19(1)
High Courts20 Mar 2024Dismissed
M/s Fortuna Skill Management Pvt. Ltd. Vs M/s. Jaina Marketing And Associates
Delhi High Court · (2024) 03 DEL CK 3729
Arbitration and Conciliation Act, 1996-Section 34Indian Evidence Act, 1872-Section 65(g)Code of Civil Procedure, 1908-Section 151
High Courts20 Mar 2024
Sh Rohit Agarwal Vs Sh R P Arora
Delhi High Court · (2024) 03 DEL CK 3721
Code of Civil Procedure, 1908-Order XII Rule 6, XIII-ATransfer of Property Act, 1882-Section 105
High Courts20 Mar 2024Dismissed
Shri Rameshwar Tiwari Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 3652
Customs Act, 1962-Section 112(a), 112(b), 110, 108, 129DD, 111, 114A, 28(8), 28AA, 77, 54(1), 110(d), 110(i), 110(l), 110(m)
High Courts20 Mar 2024Disposed Of
Jamna Auto Industries Limited Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 03 DEL CK 3650
Central Goods and Services Tax Act, 2017-Section 73, 75(3)DGST Act, 2017-Section 73