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Delhi High Court judgments

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High Courts27 Mar 2024Allowed

ICICI Bank Ltd. Vs Anirudh Chauhan

Delhi High Court · (2024) 03 DEL CK 4015

Constitution of India-Article 227Commercial Courts Act, 2015-Section XIII (1A), 12(A)Code of Civil Procedure, 1908-Order XXXVIII Rule 5, VIII Rule 1, 8 Rule 10, Section 151
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High Courts27 Mar 2024Allowed

Raj Kumar Nair Vs UCO Bank

Delhi High Court · (2024) 03 DEL CK 4013

Constitution of India-Article 227Commercial Courts Act, 2015-Section 12ACPC-Order IX Rule 7, Section 151, VIII Rule 1
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High Courts27 Mar 2024Dismissed

Baljeet Singh @ Aman Vs State

Delhi High Court · (2024) 03 DEL CK 3858

Cr.P.C.-Sections 397, 401, 167(2), 170, 173, 173(2), 173(2)(i)(a)-(g), 173(4), 173(8), 175(5), 193, 293(4), 2(r)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 50, 36A, 36-A(4)Constitution of India-Article 21
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