High Courts28 Mar 2024Dismissed
Kulwant Singh Vs Vikas Ahuja
Delhi High Court · (2024) 03 DEL CK 4243
Delhi Rent Control Act-Section 25B(8), 14(1)(e), Schedule III, 25B(2) & (3), Chapter IIIA
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,329 of 6,586
High Courts28 Mar 2024Disposed Of
Ashok Chaturbhuj Bhatia Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 4080
Constitution of India-Article 226, 227
High Courts28 Mar 2024Dismissed
M/s Kpar Led Pvt. Ltd. Vs DN Mendhekar & Ors.
Delhi High Court · (2024) 03 DEL CK 4008
Code of Civil Procedure, 1908-Order VIII Rule 10Arbitration and Conciliation Act, 1996-Section 8, 11
High Courts28 Mar 2024
Sanjay Kumar Baranwal Vs Bhavna Kumari
Delhi High Court · (2024) 03 DEL CK 4003
Hindu Marriage Act, 1956-Section 24, 13(1)(ia)
High Courts28 Mar 2024Dismissed
Roadway Solutions India Infra Limited Vs National Highway Authority Of India
Delhi High Court · (2024) 03 DEL CK 3999
Arbitration & Conciliation Act 1996-Section 37(2)(b), 17, 9, 37
High Courts28 Mar 2024Dismissed
Manpower Group Services India Private Limited Vs Skillstech Services Private Limited
Delhi High Court · (2024) 03 DEL CK 3998
Arbitration & Conciliation Act 1996-Section 34
High Courts28 Mar 2024Dismissed
Kanchanjunga Building Employees Union Vs Kanchanjunga Flat Owner's Society & Anr
Delhi High Court · (2024) 03 DEL CK 3915
Constitution of India-Article 226Contract Labour (Regulation and Abolition) Act, 1970Industrial Disputes Act-Section 2(j)
High Courts28 Mar 2024
Gautam Dutta Vs Registrar Of Societies & Anr.
Delhi High Court · (2024) 03 DEL CK 3914
Code of Civil Procedure, 1908-Section 151, 2(9), Order VIII Rule 10, XX Rule 4(2)Societies Registration Act, 1860Constitution of India-Article 12
High Courts28 Mar 2024Dismissed
The Management Of Moolchand Khairati Ram Hospital And Ayurvedic Research Institute Vs Sardaram Bhati
Delhi High Court · (2024) 03 DEL CK 3911
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Rule 11, Section 17, 33(2)(b)
High Courts28 Mar 2024Disposed Of
Bhima Alias Manoj Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 03 DEL CK 3852
Criminal Procedure Code-Section 389, 311Penal Code, 1860-Section 34, 302, 307, 324, 325Indian Evidence Act, 1872-Section 138
High Courts28 Mar 2024Disposed Of
Meritech Software Pvt. Ltd. Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2024) 03 DEL CK 3832
High Courts28 Mar 2024Dismissed
Mrs Santosh Rani Dhariwal Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 03 DEL CK 3818
Cr.P.C.-Section 482Negotiable Instruments Act, 1881-Section 138, 139, 141Companies Act, 1956
High Courts28 Mar 2024Disposed Of
Zomi Students Federation Vs Union Public Service Commission & Ors.
Delhi High Court · (2024) 03 DEL CK 3813
High Courts28 Mar 2024Dismissed
Surjit Singh Yadav Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 3812
Delhi Prison Rules, 2018-Rule 585
High Courts28 Mar 2024Disposed Of
Banadik Vs State
Delhi High Court · (2024) 03 DEL CK 3792
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 302, 307, 120B, 34, 186, 353, 30Arms Act, 1959-Sections 25, 27, 54, 59
High Courts28 Mar 2024Allowed
Varun Vs Toolika Pandey
Delhi High Court · (2024) 03 DEL CK 3788
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Sections 138, 141, 142
High Courts28 Mar 2024Disposed Of
Govt Of NCT Of Delhi & Ors. Vs Jay Prakash Soja
Delhi High Court · (2024) 03 DEL CK 3686
Constitution of India-Articles 226 & 227
High Courts28 Mar 2024Dismissed
Ministry Of Home Affairs & Anr. Vs Shri Jagminder Singh & Anr.
Delhi High Court · (2024) 03 DEL CK 3684
Constitution of India-Articles 226 and 227
High Courts28 Mar 2024
Chowgule And Company Private Limited Vs Union Of India & Anr.
Delhi High Court · (2024) 03 DEL CK 3553
Constitution of India-Article 226Coal Bearing Areas (Acquisition and Development) Act, 1957Coal Mines (Special Provisions) Act, 2015-Section 27
High Courts28 Mar 2024Dismissed
Dr. Tabassum Saifi Vs State Of NCT Of Delhi
Delhi High Court · 2024 INSC 202
Code of Criminal Procedure, 1973-Section 438, 156(3)Indian Penal Code, 1860-Sections 415, 419, 420, 463, 464, 467, 468, 471, 478Indian Medicine Central Council Act, 1970