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Delhi High Court judgments

1,31,711 judgments · page 1,326 of 6,586

High Courts01 Apr 2024Disposed Of

Vinod Tayal Vs Smt Neha & Anr.

Delhi High Court · (2024) 04 DEL CK 3943

Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151Hindu Adoption and Maintenance Act-Section 19IPC, 1860-Section 498A
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High Courts01 Apr 2024Dismissed

Rajeev Jhawar Vs Directorate Of Enforcement

Delhi High Court · (2024) 04 DEL CK 3890

Code of Criminal Procedure, 1973-Sections 438, 482, 174, 82/83Prevention of Money Laundering Act, 2002-Sections 45, 2(1)(u), 3, 4, 8(5), 19, 50, 44Prevention of Corruption Act, 1988-Sections 7A, 8, 9, 10, 12, 13(2), 13(1)(d)
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High Courts01 Apr 2024Disposed Of

Sanghmitra Vs State

Delhi High Court · (2024) 04 DEL CK 3884

Code of Criminal Procedure, 1973-Section 468, 473, 482, Chapter XXXVIIndian Penal Code, 1860-Section 498A, 406, 34, 498, 384, 465
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High Courts01 Apr 2024Dismissed

Rajeev Jhawar Vs Directorate Of Enforcement

Delhi High Court · (2024) 04 DEL CK 3877

Code of Criminal Procedure, 1973-Section 482, 207, 208Prevention of Corruption Act, 1988-Sections 7, 7-A, 8, 9, 10, 12, 13(2), 13(1)(d)Indian Penal Code, 1860-Sections 420, 120B, 174
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High Courts01 Apr 2024Dismissed

Kamal Vs State NCT Of Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 3872

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 161, 164, Chapter XIVIndian Penal Code, 1860-Section 376, 506
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