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Delhi High Court judgments

1,31,711 judgments · page 1,324 of 6,586

High Courts01 Apr 2024

Ajay Vs State & Ors.

Delhi High Court · (2024) 04 DEL CK 4519

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482
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High Courts01 Apr 2024Dismissed

Gaurav Mangla & Ors. Vs Rohit Mangla

Delhi High Court · (2024) 04 DEL CK 4558

Civil Procedure Code, 1908-Section 115, 11, Order II Rule 2, II Rule 2(1), II Rule 2(2), VII Rule 11, VII Rule 11(a), VII Rule 11(d), VII Rule 14(1), XII Rule 6, XXIII Rule 1Limitation Act, 1963-Article 113Benami Transaction (Prohibition) Act
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High Courts01 Apr 2024Disposed Of

Geeta Anand Vs Tanya Arjun & Anr.

Delhi High Court · (2024) 04 DEL CK 4556

Family Courts Act, 1984-Section 4(3), 5, 7, 7(1), 7(1)(a), Explanation (a) to Section 7(1), Explanation (b) to Section 7(1), Explanation (c) to Section 7(1), Explanation (d) to Section 7(1), Explanation (e) to Section 7(1), Explanation (f) to Section 7(1), Explanation (g) to Section 7(1), 8, 8(a), 8(c), 8(c)(ii), 9, 10(3), 11, 13, 14, 15, 19Constitution of India-Article 227Hindu Adoptions and Maintenance Act, 1956-Sections 18, 20 and 23
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High Courts01 Apr 2024Disposed Of

Vineet Goel Vs Rushmi Goel

Delhi High Court · (2024) 04 DEL CK 4554

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 14, VII Rule 14(2), VII Rule 14(3)
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High Courts01 Apr 2024Dismissed

Radha Goyal Vs Gaurav Goyal & Anr.

Delhi High Court · (2024) 04 DEL CK 4553

Code of Civil Procedure, 1908-Order VI Rule 17, 6 Rule 17, VII Rule 11, VII Rule 11 (b), Section 149Court Fees Act, 1870-Section 7, 7(iv)(b), 7 (iv) (f), Article 17(vi)High Court Rules & Orders-Rule 8, Part C, Chapter III of Instructions to Civil Courts in Delhi, Volume I
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