High Courts01 Apr 2024Disposed Of
Jullundur Motor Agency Delhi Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4343
Central Goods and Services Tax Act, 2017-Section 73, 75(3)
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Delhi High Court judgments
1,31,711 judgments · page 1,325 of 6,586
High Courts01 Apr 2024Disposed Of
Amit Upadhyay (Proprietor Of M/s. Gayatari Diamonds) Vs Sales Tax Officer Class II/Avato, Ward 45 & Anr.
Delhi High Court · (2024) 04 DEL CK 4342
Central Goods and Services Tax Act, 2017-Section 73, 75(3), 75(4)DGST Act 2017-Section 16
High Courts01 Apr 2024Allowed
Abnash Chander Chadha Vs Balbir Kumar Chadha & Anr.
Delhi High Court · (2024) 04 DEL CK 4307
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 3, Section 151, XIII Rule 1(3), 18 Rule 3Indian Evidence Act-Section 65(c), 66
High Courts01 Apr 2024Disposed Of
M/s Sana Food Products & Ors. Vs M/s Ashwmegh Spices Pvt. Ltd
Delhi High Court · (2024) 04 DEL CK 4305
Constitution of India-Article 227Code of Civil Procedure-Order VIII Rule 1, Section 151, 8 Rule 10Commercial Court Act, 2015
High Courts01 Apr 2024Allowed
Abnash Chander Chadha Vs Balbir Kumar Chadha & Anr.
Delhi High Court · (2024) 04 DEL CK 4304
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XIII Rule 1(3), Section 151Indian Evidence Act-Sections 139 to 146, 65(c), 66
High Courts01 Apr 2024Disposed Of
Ajay Kumar Singh @ Deep Vs Shanti Devi
Delhi High Court · (2024) 04 DEL CK 4301
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XXXIX Rule 1 & 2, VII Rule 11, XII Rule 6, VI Rule 1, 2 and 9, VIII Rule 1(A)Delhi Municipal Corporation Act, 1957-Section 345A
High Courts01 Apr 2024Disposed Of
Javed & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4286
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34
High Courts01 Apr 2024Disposed Of
Bharat Khatri & Ors. Vs State & Anr.
Delhi High Court · (2024) 04 DEL CK 4285
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts01 Apr 2024Disposed Of
Vaseem Husain & Ors. Vs State NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 4278
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts01 Apr 2024Allowed
Balbir Chand Vs Jawahar Lal Nehru University
Delhi High Court · (2024) 04 DEL CK 4192
Statute of the JNU-Statute 32(5)
High Courts01 Apr 2024Dismissed
Dr. Ompal Shokeen Vs The Indian Law Institute & Anr.
Delhi High Court · (2024) 04 DEL CK 4190
High Courts01 Apr 2024Disposed Of
Kunal (Minor) Through His Father Yogesh Kumar Vs Directorate Of Education & Anr.
Delhi High Court · (2024) 04 DEL CK 4189
High Courts01 Apr 2024Allowed
Oriental Insurance Co. Ltd Vs Devansh Real Estate Pvt. Ltd. & Anr.
Delhi High Court · (2024) 04 DEL CK 4188
Code of Civil Procedure, 1908-Section 100
High Courts01 Apr 2024Allowed
Smt Taruna Jain Vs Smt Pooja Garg & Anr.
Delhi High Court · (2024) 04 DEL CK 4183
High Courts01 Apr 2024Dismissed
Tarun Kumar Vs Ajay Kumar & Ors.
Delhi High Court · (2024) 04 DEL CK 4107
Code of Civil Procedure-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), XXIII Rule 1, XXIII Rule 3, XXIII Rule 3AHSA, 1956-Section 16(3)
High Courts01 Apr 2024Disposed Of
Surjit Singh Yadav Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4091
PC Act
High Courts01 Apr 2024Disposed Of
Suresh Kumar Gupta & Anr. Vs Shrilata Agarwal (Now Deceased Through Her LR'S) & Ors.
Delhi High Court · (2024) 04 DEL CK 4090
CPC-Order XXIII Rule 3, Section 89, XXIII
High Courts01 Apr 2024Disposed Of
Shah Caters Vs Jag Pravesh Chandra Hospital & Anr.
Delhi High Court · (2024) 04 DEL CK 4085
High Courts01 Apr 2024Allowed
Ajit Singh Chauhan Vs State Thr. Govt. Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 4063
Code of Criminal Procedure, 1973-Section 482, 227, 161Indian Penal Code, 1860-Sections 498A, 406, 323, 509, 34, 506, 506 Part-II
High Courts01 Apr 2024Dismissed
Rajat Rana @ Rahul Rana Vs State of NCT of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4060
Code of Criminal Procedure, 1973-Sections 397, 406, 482, 161Indian Penal Code, 1860-Sections 376, 354C, 384, 506(Part-I), 506