High Courts03 Apr 2024Disposed Of
Gagan Gupta & Ors Vs State And Anr.
Delhi High Court · (2024) 04 DEL CK 0037
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 354, 506, 509
COURT ARCHIVE
Delhi High Court judgments
1,33,689 judgments · page 1,321 of 6,685
High Courts03 Apr 2024Disposed Of
Manish Soni And Ors. Vs State (Govt. Of Nct Of Delhi) And Anr
Delhi High Court · (2024) 04 DEL CK 0036
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A, 506, 509
High Courts03 Apr 2024Disposed Of
I S Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 04 DEL CK 0035
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 380
High Courts03 Apr 2024Disposed Of
Manish Soni And Ors. Vs State (Govt. Of Nct Of Delhi) And Ors
Delhi High Court · (2024) 04 DEL CK 0034
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13B(2)
High Courts03 Apr 2024Disposed Of
Birender @ Beeru@Veerpal & Ors Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2024) 04 DEL CK 0033
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts03 Apr 2024Disposed Of
Alok Jolly And Others. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 0032
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts03 Apr 2024Disposed Of
Alok Singhal Vs State (Govt.Of Nct Of Delhi)& Anr.
Delhi High Court · (2024) 04 DEL CK 0031
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 354, 354B, 509
High Courts03 Apr 2024Disposed Of
Vrc Constructions India Pvt Ltd Vs National Highways Authority Of India
Delhi High Court · (2024) 04 DEL CK 0022
High Courts03 Apr 2024Disposed Of
Prof Dr. Mohan Rao & Ors. Vs Jawarharlal Nehru University & Ors.
Delhi High Court · (2024) 04 DEL CK 0015
Constitution of India, 1950 — Article 148(5), 226, 309
High Courts03 Apr 2024Disposed Of
M/S D S S Buildtech Pvt Ltd Vs Manoj Kayal
Delhi High Court · (2024) 04 DEL CK 0014
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 19
High Courts03 Apr 2024Dismissed
Raj Kumar Verma & Ors Vs Late Nanak Chand Thr Lrs
Delhi High Court · (2024) 04 DEL CK 0013
Code of Civil Procedure, 1908 — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14A, 14B, 14D, 14(1)(e), 25B, 25B(8)
High Courts02 Apr 2024Allowed
Sirajuddin Qureshi Vs Matloob Ahmad & Ors.
Delhi High Court · (2024) 04 DEL CK 4493
Delhi High Court Act, 1966-Section 10Civil Procedure Code, 1908-Section 92; Order VII Rule 11; Order XXXIX Rule 4; Order XXXIX Rules 1 and 2; Order XLIII Rule 1; Order XLIII Rule 1(r)Societies Registration Act, 1860-Sections 2, 13 and 16
High Courts02 Apr 2024Allowed
STCI Finance Ltd. Vs Mr. Lt. Col. Hardeep Singh Bedi (Retd.) & Anr.
Delhi High Court · (2024) 04 DEL CK 4484
Arbitration and Conciliation Act, 1996-Section 34Companies Act, 1956Contract Act-Sections 176 and 177
High Courts02 Apr 2024Dismissed
National Highway Authority Of India Vs MS IRB Ahmedabad Vadodra Super Express Tollways Pvt. Ltd.
Delhi High Court · (2024) 04 DEL CK 4381
Arbitration and Conciliation Act, 1996-Section 34, 2(1)(c), 16Code of Civil Procedure, 1908-Order I Rule 10
High Courts02 Apr 2024Disposed Of
M/S SK Associates Through Its Proprietor Sanjeev Kumar Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 04 DEL CK 4372
Constitution of India-Article 226, 14Easements Act, 1882-Section 62(c)Arbitration and Conciliation Act, 1996-Section 37
High Courts02 Apr 2024Dismissed
Mahender Singh Vs The State & Ors.
Delhi High Court · (2024) 04 DEL CK 4405
Indian Succession Act, 1925-Section 276, 299Code of Civil Procedure, 1908-Section 100AAct 22 of 2002
High Courts02 Apr 2024Dismissed
Karan Dua Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4403
Constitution of India-Article 226
High Courts02 Apr 2024Disposed Of
Avadh Kaushik Vs Anant Kumar & Ors.
Delhi High Court · (2024) 04 DEL CK 4412
Constitution of India-Article 226, 14
High Courts02 Apr 2024Disposed Of
Atul Punj Vs IDBI Bank & Anr.
Delhi High Court · (2024) 04 DEL CK 4410
Code of Civil Procedure, 1908-Section 151FEMA
High Courts02 Apr 2024Dismissed
Anupam Trivedi Vs Ram Singh Rathwa & Anr.
Delhi High Court · (2024) 04 DEL CK 4407
Multi State Cooperative Societies Act, 1984-Clause 45Contempt of Courts Act, 1971Constitution of India