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Delhi High Court judgments

1,33,689 judgments · page 1,320 of 6,685

High Courts03 Apr 2024

Ravinder Kumar Vs M/S Gigantic Impex Pvt Ltd

Delhi High Court · (2024) 04 DEL CK 0045

Code of Civil Procedure, 1908 — Order 6 Rule 2(1), Order 7 Rule 11, Order 7 Rule 11(a)Transfer of Property Act, 1882 — Section 54, 55(4)(b)Evidence Act, 1872 — Section 92
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High Courts03 Apr 2024Allowed

Akash Kumar Vs State (GNCT Of Delhi)

Delhi High Court · (2024) 04 DEL CK 0041

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 307Arms Act, 1959 — Section 25, 27
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High Courts03 Apr 2024

Narendra Kumar Jain Vs Harsh Pratap Seonie & Ors

Delhi High Court · (2024) 04 DEL CK 0040

Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17Delhi Rent Control Rules, 1959 — Rule 21, 22, 23Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 17, 17(1), 18, 18(1), 25, 50(4)
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