High Courts03 Apr 2024Disposed Of
M/S D S S Buildtech Pvt Ltd Vs Manoj Kayal
Delhi High Court · (2024) 04 DEL CK 0014
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,319 of 6,586
High Courts03 Apr 2024Dismissed
Raj Kumar Verma & Ors Vs Late Nanak Chand Thr Lrs
Delhi High Court · (2024) 04 DEL CK 0013
Code of Civil Procedure, 1908 — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14A, 14B, 14D, 14(1)(e), 25B, 25B(8)
High Courts02 Apr 2024Allowed
Sirajuddin Qureshi Vs Matloob Ahmad & Ors.
Delhi High Court · (2024) 04 DEL CK 4493
Delhi High Court Act, 1966-Section 10Civil Procedure Code, 1908-Section 92; Order VII Rule 11; Order XXXIX Rule 4; Order XXXIX Rules 1 and 2; Order XLIII Rule 1; Order XLIII Rule 1(r)Societies Registration Act, 1860-Sections 2, 13 and 16
High Courts02 Apr 2024Allowed
STCI Finance Ltd. Vs Mr. Lt. Col. Hardeep Singh Bedi (Retd.) & Anr.
Delhi High Court · (2024) 04 DEL CK 4484
Arbitration and Conciliation Act, 1996-Section 34Companies Act, 1956Contract Act-Sections 176 and 177
High Courts02 Apr 2024Dismissed
National Highway Authority Of India Vs MS IRB Ahmedabad Vadodra Super Express Tollways Pvt. Ltd.
Delhi High Court · (2024) 04 DEL CK 4381
Arbitration and Conciliation Act, 1996-Section 34, 2(1)(c), 16Code of Civil Procedure, 1908-Order I Rule 10
High Courts02 Apr 2024Disposed Of
M/S SK Associates Through Its Proprietor Sanjeev Kumar Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 04 DEL CK 4372
Constitution of India-Article 226, 14Easements Act, 1882-Section 62(c)Arbitration and Conciliation Act, 1996-Section 37
High Courts02 Apr 2024Dismissed
Mahender Singh Vs The State & Ors.
Delhi High Court · (2024) 04 DEL CK 4405
Indian Succession Act, 1925-Section 276, 299Code of Civil Procedure, 1908-Section 100AAct 22 of 2002
High Courts02 Apr 2024Dismissed
Karan Dua Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4403
Constitution of India-Article 226
High Courts02 Apr 2024Disposed Of
Avadh Kaushik Vs Anant Kumar & Ors.
Delhi High Court · (2024) 04 DEL CK 4412
Constitution of India-Article 226, 14
High Courts02 Apr 2024Disposed Of
Atul Punj Vs IDBI Bank & Anr.
Delhi High Court · (2024) 04 DEL CK 4410
Code of Civil Procedure, 1908-Section 151FEMA
High Courts02 Apr 2024Dismissed
Anupam Trivedi Vs Ram Singh Rathwa & Anr.
Delhi High Court · (2024) 04 DEL CK 4407
Multi State Cooperative Societies Act, 1984-Clause 45Contempt of Courts Act, 1971Constitution of India
High Courts02 Apr 2024Dismissed
Chanpreet Singh Bammi Vs Sukhmani Kaur Oberoi
Delhi High Court · (2024) 04 DEL CK 4450
High Courts02 Apr 2024Disposed Of
Harsh Chhabra Vs State Of NCT Delhi
Delhi High Court · (2024) 04 DEL CK 4433
Code of Criminal Procedure, 1973-Section 439, 82IPC-Section 365, 364, 302, 201, 120B, 34
High Courts02 Apr 2024Disposed Of
Vasu Sharma @ Bunty Vs State NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 4432
CrPC-Section 439, 161IPC-Sections 302, 147, 148, 149, 86, 353, 332, 34Delhi Prison Rules, 2018
High Courts02 Apr 2024Allowed
Sh Adesh Jain & Anr. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4470
Constitution of India-Article 226Delhi Land Reforms Act, 1954-Section 85, 81East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948-Section 22, 23, 24, 23 (2)
High Courts02 Apr 2024Disposed Of
Jaipali Vs Govt Of NCT Of Delhi & Ors
Delhi High Court · (2024) 04 DEL CK 4467
CCS (Pension) Rules, 1972-Rule 54The Rights of Persons with Disabilities Act, 2016
High Courts02 Apr 2024Disposed Of
Sunil Kumar Vs State Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 4540
Code of Criminal Procedure, 1973-Sections 439, 91, 164, 207, 161Maharashtra Control of Organised Crimes Act, 1999-Sections 12, 21, 21(4), 3, 3(2), 3(4), 3(5), 4, 2(1)(a), 2(1)(d), 2(1)(e), 2(1)(f), 17, 18, 18(1), 18(3), 18(4), 18(5), 18(6), 20, 22, 23(1)(a), 23(2), 24, 24(1)Indian Penal Code, 1860-Sections 170, 384, 386, 388, 419, 420, 506, 186, 353, 468, 471, 120B, 279, 107, 108, 146, 153-A, 400, 401, 413
High Courts02 Apr 2024Allowed
Shiv Raj Singh Vs State Of NCT Of Delhi & Ors
Delhi High Court · (2024) 04 DEL CK 4523
Criminal Procedure Code, 1973-Sections 397, 401, 207, 207-A, 227, 239, 173, 156(3), 437AIndian Penal Code, 1860-Sections 420, 406, 468, 471, 384, 120BCompanies Act, 1956-Section 399
High Courts02 Apr 2024Allowed
Aney Pal Singh & Ors. Vs Ashok Kumar Kholi & Ors.
Delhi High Court · (2024) 04 DEL CK 4539
Delhi Rent Control Act, 1958-proviso to Section 25B(8), Section 14(1)(e)
High Courts02 Apr 2024Disposed Of
Jeetu Dorwal Vs State Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4528