High Courts08 Apr 2024Allowed
Kokila Gupta Vs Indu Bala & Anr.
Delhi High Court · (2024) 04 DEL CK 0106
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,308 of 6,586
High Courts08 Apr 2024Dismissed
Harish Chandar T And Others Vs Institute Of Chartered Accountants Of India
Delhi High Court · (2024) 04 DEL CK 0105
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 326
High Courts08 Apr 2024Dismissed
Zahir Abbas Ansari Vs Vinod Kumar Jain
Delhi High Court · (2024) 04 DEL CK 0104
Code of Criminal Procedure, 1973 — Section 251, 313, 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts08 Apr 2024Disposed Of
Akhil Gupta Vs Hindustan Unilever Ltd
Delhi High Court · (2024) 04 DEL CK 0103
Arbitration and Conciliation Act, 1996 — Section 11, 21
High Courts08 Apr 2024Disposed Of
Anju Jain & Anr. Vs M/S. WTC Noida Development Company Private Limited
Delhi High Court · (2024) 04 DEL CK 0102
Arbitration and Conciliation Act, 1996 — Section 2(2), 11, 21
High Courts08 Apr 2024Dismissed
Union Of India And Anr Vs Syed Sajid Ali
Delhi High Court · (2024) 04 DEL CK 0101
Constitution of India, 1950 — Article 226, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1)(a), 10(1)(b)Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts08 Apr 2024Dismissed
Punjab National Bank Vs Poonam Chugh
Delhi High Court · (2024) 04 DEL CK 0100
High Courts08 Apr 2024Disposed Of
Anil Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 0099
High Courts08 Apr 2024Disposed Of
Anita Bansal Proprietress Of M/S A.B. Enterprises Vs Union Of India & Anr
Delhi High Court · (2024) 04 DEL CK 0098
Central Goods And Services Tax Act, 2017 — Section 73, 75(3)Delhi Goods And Services Tax Act, 2017 — Section 75(4)
High Courts08 Apr 2024Disposed Of
Rika Global Impex Ltd Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 0065
High Courts08 Apr 2024
Social Jurist, A Civil Rights Group Vs Government Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 0064
High Courts08 Apr 2024Dismissed
Sameer Bahadur Vs Union Of India
Delhi High Court · (2024) 04 DEL CK 0063
High Courts08 Apr 2024Dismissed
Shailendra Vs Deputy Director (LM) (South Zone-II) & Anr
Delhi High Court · (2024) 04 DEL CK 0062
Code of Civil Procedure, 1908 — Section 151Land Acquisition Act, 1894 — Section 4, 5A, 6, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts08 Apr 2024Disposed Of
Sheikh Sadaf Vs University Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 0042
High Courts05 Apr 2024Allowed
Delhi Technological University Vs Mr Chander Shekhar
Delhi High Court · (2024) 04 DEL CK 4489
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11(d), 7 Rule 1(e), 7 Rule 11Limitation Act, 1963-Section 3, 18, Article 1, 54, 113Limitation Act, 1908-Section 3, Article 120
High Courts05 Apr 2024
Dheeraj Rastogi Vs Dnata International Pvt Ltd.
Delhi High Court · (2024) 04 DEL CK 4378
Arbitration and Conciliation Act, 1996-Section 34, 37
High Courts05 Apr 2024Disposed Of
Gajendra Singh Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2024) 04 DEL CK 4376
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6A), 12, 16, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), Fourth ScheduleLimitation Act-Article 55, 137Indian Stamp Act, 1899
High Courts05 Apr 2024Dismissed
Janak Datwani Vs CNA Exports Pvt Ltd & Ors.
Delhi High Court · (2024) 04 DEL CK 4397
Delhi High Court Act, 1966-Section 10
High Courts05 Apr 2024Dismissed
Pardeep Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4420
Constitution of India-Article 226Navy (Pension) Regulations, 1964-Para 28Entitlement Rules for Casualty Pensionary Awards, 1982-Rule 12, Regulation 173
High Courts05 Apr 2024Disposed Of
Sh Bhupender Vs The State Govt Of NCT Delhi
Delhi High Court · (2024) 04 DEL CK 4434
CrPC-Section 438, 482IPC-Section 376, 375, 90