High Courts08 Apr 2024Dismissed
Punjab National Bank Vs Poonam Chugh
Delhi High Court · (2024) 04 DEL CK 3918
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,307 of 6,586
High Courts08 Apr 2024Disposed Of
Anita Bansal Proprietress Of M/s A.B. Enterprises Vs The Union Of India & Anr.
Delhi High Court · (2024) 04 DEL CK 3900
Central Goods and Services Tax Act, 2017-Section 73, 75(3), 75(4)
High Courts08 Apr 2024Disposed Of
Surinder Kumar Garg Proprietor Shri Balaji Polymers Vs The Union Of India Revenue Secretary, Ministry Of Finance & Anr.
Delhi High Court · (2024) 04 DEL CK 3899
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts08 Apr 2024Disposed Of
Hansraj Tiles World Vs Commissioner of DGST Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3897
Central Goods and Services Tax Act, 2017-Section 29, 29(2)
High Courts08 Apr 2024Disposed Of
Dilip Ray Vs Central Bureau Of Investigation
Delhi High Court · (2024) 04 DEL CK 3873
Code of Criminal Procedure, 1973-Section 389(1), 482, 173, 389Indian Penal Code, 1860-Section 120-B, 420, 409, 120BPrevention of Corruption Act, 1988-Section 13(1)(d), 13(2), 13(1)(c)
High Courts08 Apr 2024Dismissed
Avinash Sachdeva (Prop) M/s Dimple Lodge Vs Mahanagar Telephone Nigam Ltd. (MTNL)
Delhi High Court · (2024) 04 DEL CK 3827
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34
High Courts08 Apr 2024Disposed Of
Anil Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3798
High Courts08 Apr 2024Disposed Of
Nimit Gandhi Vs Harshita G. Gandhi
Delhi High Court · (2024) 04 DEL CK 3739
Hindu Marriage Act, 1955-Section 24
High Courts08 Apr 2024Disposed Of
Madan Lal Vs Raj Kumar & Ors.
Delhi High Court · (2024) 04 DEL CK 3783
Motor Vehicles Act, 1988-Section 173, 2(9), 2(10), 2(30), Second Schedule Clause (5), Second Schedule Clause (6)Indian Penal Code, 1860-Section 279, 338
High Courts08 Apr 2024Dismissed
Principal Commissioner Of Income Tax 10 Vs Inderjit Singh Sodhi (Huf)
Delhi High Court · (2024) 04 DEL CK 3773
Land Acquisition Act, 1894-Sections 16, 17, 28, 34Income Tax Act, 1961-Section 2(24)(xviii), 2(28-A), 10(37), 45(5)(c), 56, 56(2)(viii), 57, 57(iv), 133(6), 142(1), 143(2), 145, 145A(b), 145-BFinance (No.2) Act, 2009-Section 27
High Courts08 Apr 2024Disposed Of
Rajiv Kohli Vs Shri Radha Krishan Director Estate 1 Department
Delhi High Court · (2024) 04 DEL CK 3767
Contempt of Courts Act, 1971Constitution of India
High Courts08 Apr 2024
Court On Its Own Motion Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0144
High Courts08 Apr 2024Disposed Of
Hansraj Tiles World Vs Commissioner Of DGST Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 0114
Central Goods And Services Tax Act, 2017 — Section 29, 29(2)
High Courts08 Apr 2024Disposed Of
Surinder Kumar Garg Proprietor Shri Balaji Polymers Vs Union Of India Revenue Secretary, Ministry Of Finance & Anr.
Delhi High Court · (2024) 04 DEL CK 0113
Central Goods And Services Tax Act, 2017 — Section 73, 75(3)
High Courts08 Apr 2024Disposed Of
Rajiv Kohli Vs Shri Radha Krishan Director Estate 1 Department
Delhi High Court · (2024) 04 DEL CK 0112
High Courts08 Apr 2024
Dilip Ray Vs Central Bureau Of Investigation
Delhi High Court · (2024) 04 DEL CK 0111
Code of Criminal Procedure, 1973 — Section 173, 389, 389(1), 482Indian Penal Code, 1860 — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
High Courts08 Apr 2024Disposed Of
Monu @ Jiji Vs State Of Nct Of Delhi
Delhi High Court · (2024) 04 DEL CK 0110
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1197, 1200, 1220, 1223Code of Criminal Procedure, 1973 — Section 482
High Courts08 Apr 2024Disposed Of
North East Centre Of Technology Application And Reach (NECTAR) Vs Divine Bamboo Mat Manufacturing Pvt. Ltd. & Anr.
Delhi High Court · (2024) 04 DEL CK 0109
Arbitration and Conciliation Act, 1996 — Section 11, 12, 12(1), 12(5), 13, 14, 15, 29ACompanies Act, 1956 — Section 125, 130
High Courts08 Apr 2024Disposed Of
Shaista Vs Jamia Milia Islamia University
Delhi High Court · (2024) 04 DEL CK 0108
High Courts08 Apr 2024Disposed Of
Shashwata Dashora Vs Jamia Millia Islamia
Delhi High Court · (2024) 04 DEL CK 0107