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Delhi High Court judgments

1,31,711 judgments · page 1,306 of 6,586

High Courts08 Apr 2024

Chander Bhalla Vs Rajeev Bhatnagar

Delhi High Court · (2024) 04 DEL CK 4216

Civil Procedure Code, 1908-Order XXXVII Rule 3(5), Section 151, XXXVII, XXXVII Rule 3, 17Punjab Registration of Money Lenders Act, 1983-Section 3Punjab Prohibition of Private Money Lending Act, 2007-Section 3
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High Courts08 Apr 2024Dismissed

Shailendra Vs Deputy Director (LM) (South Zone-II) & Anr.

Delhi High Court · (2024) 04 DEL CK 4092

Code of Civil Procedure, 1908-Section 151Land Acquisition Act, 1894-Section 4, 5-A, 6, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
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High Courts08 Apr 2024

Shefali Kohli Vs Neena Chatrath & Anr.

Delhi High Court · (2024) 04 DEL CK 3984

Code of Civil Procedure, 1908-Order V Rule 1(1), VIII Rule 1, XI Rule 4Delhi High Court (Original Side) Rules, 2018-Chapter VII Rule 2, Chapter VII Rule 3, Chapter VII Rule 4, Chapter IV Rule 3Commercial Courts Act
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High Courts08 Apr 2024Dismissed

Union Of India & Anr. Vs Syed Sajid Ali

Delhi High Court · (2024) 04 DEL CK 3923

Constitution of India-Article 226, 227Prevention of Corruption Act, 1988-Section 13(2), 13(1)(e)Central Civil Services(Classification, Control and Appeal) of Rules, 1965-Rule 10(1)(a), 10(1)(b), 10(1)
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