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Delhi High Court judgments

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High Courts26 Apr 2024Allowed

Sonu @ Sunil Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 4032

Code of Criminal Procedure, 1973-Section 482, 161, 164Indian Penal Code, 1860-Section 363, 375, 376Protection of Children from Sexual Offences Act, 2012-Section 6
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High Courts26 Apr 2024Disposed Of

Gautam Chopra & Anr. Vs Kamruddin Saifi

Delhi High Court · 1999 INSC 385

Code of Civil Procedure, 1908-Order I Rule 10, XV-A, VIII Rule 10, IX Rule 10, VIII Rule 1, VIII Rule 5(2), VIII Rule 9CPC (Amendment) Act, 1976Indian Evidence Act, 1872-Section 58, 5
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High Courts26 Apr 2024Disposed Of

Gautam Chopra & Anr. Vs Mr. Rahisuddin

Delhi High Court · 1999 INSC 385

Code of Civil Procedure, 1908-Order I Rule 10, 39 Rule 2A, XV-A, VIII Rule 10, 8 Rule 1, 8 Rule 5(2), Rule 9 of Order 8, 10 of Order 9CPC (Amendment) Act, 1976Indian Evidence Act, 1872-Section 58, 5
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