High Courts26 Apr 2024
Gold Cause Construction Pvt. Ltd. & Anr. Vs Anand Prakash Gupta
Delhi High Court · (2024) 04 DEL CK 0248
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,282 of 6,586
High Courts26 Apr 2024Dismissed
Ayesha Sankhla (Through Guardian Kapil Kumar Sankhala) Vs Government Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 0247
Right of Children to Free and Compulsory Education Act, 2009 — Section 2(n)(iv), 12, 12(1), 12(1)(c)
High Courts26 Apr 2024Disposed Of
Abdul Basit Vs Jawaharlal Nehru University And Ors
Delhi High Court · (2024) 04 DEL CK 0246
High Courts26 Apr 2024Allowed
Kishore Kumar Vs Delhi Development Authority & Anr
Delhi High Court · (2024) 04 DEL CK 0245
Constitution of India, 1950 — Article 14, 226, 227
High Courts26 Apr 2024Allowed
Anita Rani Sondhi Vs Delhi Development Authority & Anr
Delhi High Court · (2024) 04 DEL CK 0244
Constitution of India, 1950 — Article 14, 226, 227
High Courts26 Apr 2024Dismissed
Sachin Kumar Vs Union Of India And Ors
Delhi High Court · (2024) 04 DEL CK 0243
Constitution of India, 1950 — Article 226
High Courts26 Apr 2024Dismissed
K J S Bains Vs Union Of India And Ors
Delhi High Court · (2024) 04 DEL CK 0242
High Courts26 Apr 2024Dismissed
Delhi Development Authority Vs Nisha Khurana And Ors
Delhi High Court · (2024) 04 DEL CK 0241
Delhi Land Reforms Act, 1954 — Section 3(13), 81
High Courts26 Apr 2024Dismissed
Shehnaz Begum & Ors Vs Karamvir Saini & Anr
Delhi High Court · (2024) 04 DEL CK 0226
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14A, , 14B, 14D, 25B, 25B(8)
High Courts25 Apr 2024Disposed Of
The New India Assurance Co. Ltd. Vs Shubhank Singh Bhadauria & Ors.
Delhi High Court · (2024) 04 DEL CK 4576
Motor Vehicles Act, 1988-Section 173
High Courts25 Apr 2024Disposed Of
Mr. Rahul Satija Vs Govt. of NCT of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4406
Indian Succession Act, 1925-Section 276, 63(c), 222 (1)Evidence Act, 1872-Section 68
High Courts25 Apr 2024Allowed
New Rashtriya Cooperative Group Housing Society Ltd Vs Suman Sharma
Delhi High Court · (2024) 04 DEL CK 4387
Constitution of India-Article 226Delhi Co-operative Societies Act, 2003-Section 70Delhi Co-operative Societies Rule, 2007-Rule 85
High Courts25 Apr 2024Dismissed
Eliamma Sebastian Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 04 DEL CK 4384
Constitution of India-Article 226, 32, Part III
High Courts25 Apr 2024Dismissed
Dhanpati @ Dhanwanti Vs State & Anr.
Delhi High Court · 2024 INSC 104
Code of Criminal Procedure, 1973-Section 372IPC-Sections 376, 506, 375, 90
High Courts25 Apr 2024Allowed
Vinod Yadav Vs The State
Delhi High Court · (2024) 04 DEL CK 4499
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 29, 37Indian Penal Code (45 of 1860)-Section 116
High Courts25 Apr 2024Allowed
Vivek Kashyap Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 04 DEL CK 4482
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Section 363, 366, 376(3), 471Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts25 Apr 2024
Tanay Khatri Vs State (NCT Of Delhi)
Delhi High Court · (2024) 04 DEL CK 4479
Code of Criminal Procedure, 1973-Section 167(2), 439, 482, proviso to sub-section 2 of Section 167Narcotic Drugs And Psychotropic Substances, Act, 1985-Section 20, 22, 25, 29
High Courts25 Apr 2024Allowed
Puneet Agarawal Vs The State (NCT Of Delhi)
Delhi High Court · (2024) 04 DEL CK 4498
Code of the Criminal Procedure, 1973-Section 439, 482, 299, 82Indian Penal Code, 1860-Sections 365A/341/324/323/506
High Courts25 Apr 2024Dismissed
Sh. Mohit Sharma Vs Smt. Pooja Sharma
Delhi High Court · (2024) 04 DEL CK 4526
Code of Criminal Procedure, 1973-Section 397, 401, 482
High Courts25 Apr 2024Disposed Of
Mukesh Kumar Singh Vs Commissioner Of Delhi Gst & Ors.
Delhi High Court · (2024) 04 DEL CK 4316
Central Goods and Services Tax Act, 2017-Section 29, 29(2)