CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,15,218 judgments · page 128 of 5,761

High Courts25 May 2026

State (Govt Of NCT Of Delhi) Vs Sagar @ Ravinder

Delhi High Court · (2026) 05 DEL CK 2549

Code of Criminal Procedure, 1973-Section 378, 207, 313(1)(b), 232, 235(1), 379, 386(1)Indian Penal Code, 1860-Section 341, 354A, 503, 506, 509Protection of Children from Sexual Offences, 2012-Section 7, 8, 11, 12
Read judgment
High Courts25 May 2026Allowed

Naveen Vs The State Of NCT Of Delhi

Delhi High Court · (2026) 05 DEL CK 2553

Code of Criminal Procedure, 1973-Section 374, 482, 207, 313(1)(b), 232, 235(1)Indian Penal Code, 1860-Section 376, 363, 366, 366AProtection of Children from Sexual Offences, 2012-Section 4
Read judgment
High Courts25 May 2026

State Vs Bhagat Singh

Delhi High Court · (2026) 05 DEL CK 2557

Code of Criminal Procedure, 1973-Section 378(1), 207, 251, 313(1)(b), 255(1)Indian Penal Code, 1860-Sections 279, 337, 304A, 299, 300
Read judgment