High Courts26 May 2026
Chander Bhan Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2585
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
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Delhi High Court judgments
1,15,203 judgments · page 126 of 5,761
High Courts26 May 2026
Rajpal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2588
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts26 May 2026
Management Committee of NPSC CGHS Ltd Vs Registrar of Cooperative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 2589
Delhi Co-operative Societies Act, 2003-Section 36(2), 60/61, 61/62, 33Delhi Cooperative Societies Rules, 2007-Rule 46(3), 46(4)
High Courts26 May 2026
Jitendra Singh Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 05 DEL CK 2591
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts26 May 2026
AKM Enterprises Private Limited Vs Vesta Holding Private Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 2086
Evidence Act-Proviso (6) to Section 92, Illustration (f) to Section 92, Section 94, 95Indian Contract Act, 1872-Section 37, 51, 52, 54
High Courts26 May 2026
Azab Singh Vs Shree Shyam Estate Developers
Delhi High Court · (2026) 05 DEL CK 2161
Constitution of India-Article 227
High Courts26 May 2026
Azab Singh Vs Shree Shyam Estate Developers
Delhi High Court · (2026) 05 DEL CK 2088
Constitution of India-Article 227
High Courts26 May 2026
Arun Kumar Vs Sir Sobha Singh And Sons P Ltd
Delhi High Court · (2026) 05 DEL CK 2162
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XLI Rule 27, 41 Rule 27
High Courts26 May 2026
Arun Kumar Vs Sir Sobha Singh And Sons P Ltd
Delhi High Court · (2026) 05 DEL CK 2089
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XLI Rule 27
High Courts26 May 2026
Arun Kumar Gupta Vs Sir Sobba Singh And Sons (P) Ltd.
Delhi High Court · (2026) 05 DEL CK 2128
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XLI Rule 27
High Courts26 May 2026
Sanjay Kumar Singh Vs The Principal Secretary To LG & Ors
Delhi High Court · (2026) 05 DEL CK 2140
Delhi Electricity Regulatory Commission (Management & Development of Human Resources) Regulations, 2001-Regulation 5, 5(a), 10, 11, 12Constitution of India-Article 14
High Courts26 May 2026
Union Of India & Anr. Vs Delhi Race Club (1940) Ltd
Delhi High Court · (2026) 05 DEL CK 2163
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 2(g), 4, 4(1), 4(2)(b)(ii), 10, 15Constitution of India-Article 226, 227Delhi High Court Act, 1966-Section 2, 3, 5, 10
High Courts26 May 2026
Rajeev Uppal Vs M/s Devbaksh Properties Private Limited
Delhi High Court · (2026) 05 DEL CK 1998
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6-A), 12(2), 16, 21, 37
High Courts26 May 2026Partly Allowed
Ishwar & Anr. Vs State
Delhi High Court · 2025 INSC 499
Indian Penal Code, 1860-Section 302, 201, 212, 120A, 120-B, 186, 353, 332, 34Arms Act, 1959-Section 25, 27, 54, 59Code of Criminal Procedure, 1973-Section 313
High Courts26 May 2026Disposed Of
Valisha Begum & Ors. Vs Pappu & Ors.
Delhi High Court · 2025 INSC 6
Motor Vehicles Act, 1988-Section 166, 140Indian Penal Code, 1860-Sections 279/304-A
High Courts26 May 2026Disposed Of
Shivani Khurana & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1774
Transplantation of Human Organs & Tissues Act, 1994-Section 2(i), 9(3), 9(3A), 13A, 13B, 13C, 13DRule 3Amendment Act of 2011
High Courts26 May 2026Dismissed
M/S Vajiram And Ravi Isa Study Centre LLP Vs M/S Vajirao And Reddy Institute Pvt Ltd
Delhi High Court · (2026) 05 DEL CK 1892
Code of Civil Procedure, 1908-Order 43 Rule 1, XVII, Rules 2 and 3, IX, XXXIX Rule 1 and 2, XVII Rules 2 and 3Commercial Courts Act 2015-Section 13(1)Delhi High Court Act, 1966-Section 10
High Courts26 May 2026
Sh Dharam Vir Vs Project Director Department Of Rural Development & Anr.
Delhi High Court · (2026) 05 DEL CK 1695
High Courts26 May 2026Dismissed
Ms Backlight Factory Through Smt Sardarni Baljeet Kaur & Ors. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 1696
Employees’ Compensation Act, 1923-Section 31
High Courts26 May 2026Disposed Of
Deepak Relhan Vs Neha Relhan & Anr.
Delhi High Court · (2026) 05 DEL CK 1697
Contempt of Courts Act, 1971