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Delhi High Court judgments

1,31,711 judgments · page 1,278 of 6,586

High Courts29 Apr 2024Dismissed

State Vs Munish Kumar Gaur

Delhi High Court · (2024) 04 DEL CK 4035

Code of Criminal Procedure, 1973-Sections 164, 211, 212, 227, 228, 300, 482IPC-Sections 354A, 506, 509Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 4
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High Courts29 Apr 2024Dismissed

State Vs Satish Kumar & Ors.

Delhi High Court · (2024) 04 DEL CK 4030

Code of Criminal Procedure, 1973-Section 397, 401, 227, 228, 164, 161Indian Penal Code, 1860-Section 376, 354C, 323, 506
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High Courts29 Apr 2024

Smt. Veena Khanna Vs State & Ors.

Delhi High Court · (2024) 04 DEL CK 4005

Indian Succession Act, 1925-Section 276, 276(d), 276(e), 281, 63(a), 63(b), 63(c), 222(1)Indian Evidence Act, 1872-Section 68, 69, 111Indian Contract Act, 1872-Section 16
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High Courts29 Apr 2024Disposed Of

Azim Khan Vs State NCT Of Delhi

Delhi High Court · (2024) 04 DEL CK 3867

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 302
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High Courts29 Apr 2024Dismissed

Mubeen Kadar Shaikh Vs State Of NCT Of Delhi

Delhi High Court · (2024) 04 DEL CK 3853

National Investigation Agency Act, 2008-Section 21, 21(4)Indian Penal Code, 1860-Sections 120-B, 121, 121A, 122, 123, 286, 295A, 302, 307, 323, 427, 505(2), 506, 507, 124A, 153A, 153BExplosive Substances Act, 1908-Sections 3, 4, 5
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