High Courts30 Apr 2024

Loveneet Singh & Ors. Vs Neeraj Sarna

Delhi High Court · (2024) 04 DEL CK 3731

Code of Civil Procedure, 1908-Section 96, Order XXXVII Rule 7, XXXVII, XXXVII Rule 3(4), XXXVII Rule 3(7), 151, XXXVII Rule 5, XXXIX Rule 1 & 2, XXXVII Rule 3, XXXVII Rule 2, XXXVII Sub Rule 6(3), XXXVII Rule 3(5), XXXVII Rule 3(6), XXXVII Rule 3(2), XXXVII Rule 3(1)Limitation Act-Section 5Negotiable Instruments Act, 1881-Section 138
High Courts30 Apr 2024

Ashok Rani Vs Kewal Arora

Delhi High Court · (2024) 04 DEL CK 0253

Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B(8)Evidence Act, 1872 — Section 116
High Courts29 Apr 2024Dismissed

Commissioner Of Police & Ors. Vs Ravinder Singh

Delhi High Court · (2024) 04 DEL CK 4409

Constitution of India-Article 226, 227, 311(2)(b)Indian Penal Code, 1860-Sections 419, 420, 467, 468, 34, 120BUP Public Examination (Prevention of Unfair Means) Act, 1998-Sections 3, 6, 8, 10