High Courts29 May 2024Disposed Of
SK Creations Vs Commissioner Of Central Tax And GST, Delhi (West) & Anr.
Delhi High Court · (2024) 05 DEL CK 4464
Central Goods & Service Tax Act, 2017-Section 56
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,215 of 6,586
High Courts29 May 2024Dismissed
JDT Islam Orphanage Committee Vs Employees PF Appellate Tribunal & Ors.
Delhi High Court · (2024) 05 DEL CK 3912
Employees' Provident Fund and Miscellaneous Provisions Act, 1952-Section 1(3)(b), 2(f), 6, 7(1), 7A
High Courts29 May 2024Disposed Of
Hindustan Engineering And General Majdoor Union Through Its General Secretary Narayan Singh Vs Kapson Worldwide
Delhi High Court · (2024) 05 DEL CK 3981
Constitution of India-Article 226Trade Unions Act, 1926Industrial Disputes Act, 1947-Section 10, 2(s), 2A, 2(k), 10(1), 10(2A), 22
High Courts29 May 2024Disposed Of
Ishwar Chand Mishra Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4042
High Courts29 May 2024Disposed Of
Pratiksha Bohit Vs Anuj Kumar
Delhi High Court · (2024) 05 DEL CK 4043
CPC-Section 24
High Courts29 May 2024
Rakesh Gupta Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4092
Multi-State Cooperative Societies Act, 2002-Section 77(6)
High Courts29 May 2024
SBI Global Factors Ltd. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 05 DEL CK 3717
Code of Criminal Procedure, 1973-Section 482, 357(3)Negotiable Instruments Act, 1881-Section 148, 138Provincial Insolvency Act, 1920-Section 29
High Courts29 May 2024
Devansh (Through His Mother Being A Minor) & Anr. Vs Hitesh Bhardwaj
Delhi High Court · (2024) 05 DEL CK 3645
Code of Civil Procedure, 1908-Order XXXII Rule 7, I Rule 10, XXXII Rule 3, XXXIIHindu Marriage Act, 1955-Section 13B, 13B(2)Evidence Act, 1872-Section 45, 73
High Courts29 May 2024
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 3641
High Courts29 May 2024Disposed Of
M/s. Travel News Services India Pvt. Ltd. Vs M/s. Bipha Drug Laboratories Pvt. Ltd.
Delhi High Court · (2024) 05 DEL CK 3640
Arbitration and Conciliation Act, 1996-Section 11(6), 11, Fourth Schedule
High Courts29 May 2024
Team France 01 S A S & Anr. Vs Spicejet Limited
Delhi High Court · (2024) 05 DEL CK 3638
High Courts29 May 2024Disposed Of
M/s Morgan Securities And Credits Pvt. Ltd. Vs M/s Ganesh Benzoplast Limited
Delhi High Court · (2024) 05 DEL CK 3590
Arbitration and Conciliation Act, 1996-Section 34
High Courts29 May 2024Disposed Of
Rahul Aggarwal Vs Aarti Aggarwal & Anr.
Delhi High Court · (2024) 05 DEL CK 3588
Guardians and Wards Act, 1890-Section 43(2), 12, 26
High Courts29 May 2024Disposed Of
Oriental Trimex Export Pvt. Ltd. Vs Commissioner Of Delhi Goods And Services Tax & Anr.
Delhi High Court · (2024) 05 DEL CK 3537
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts29 May 2024Dismissed
Mukesh Singh Vs Sunita Mittal & Anr.
Delhi High Court · (2024) 05 DEL CK 3814
Code of Civil Procedure, 1908-Order XII Rule 6, XXXIX Rules 1 and 2, XXXIX Rule 10Commercial Courts Act, 2015-Section 12A
High Courts29 May 2024Dismissed
M/s Inter Decor Incorporation Vs M/s Braj Bhoomi Timbers
Delhi High Court · (2024) 05 DEL CK 3808
Code of Civil Procedure, 1908-Order VII Rule 11
High Courts29 May 2024Allowed
R.S. Roy College Of Nursing Vs Indian Nursing Council
Delhi High Court · (2024) 05 DEL CK 3447
High Courts28 May 2024
Macleods Pharmaceuticals Ltd. Vs Alkem Laboratories Ltd. & Anr.
Delhi High Court · (2024) 05 DEL CK 4198
Code of Civil Procedure, 1908-Order XXXIX Rule 1, XXXIX Rule 2Trademarks Act, 1999-Sections 11, 27, 27(2), 29, 31, 34
High Courts28 May 2024Disposed Of
RT Vision Technologies Private Limited Vs Union Of Inida & Ors.
Delhi High Court · (2024) 05 DEL CK 4142
High Courts28 May 2024Dismissed
Raj Kumar Aggarwal Vs SMFG India Home Finance Company Ltd & Ors.
Delhi High Court · (2024) 05 DEL CK 4196
Constitution of India-Articles 226, 227Registration Act, 1908-Section 17, 17(1)A, 49Transfer of Property Act, 1882-Section 54, 53-A