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Judgment
3 paragraphs · 58 words
Prathiba M. Singh, J. (Oral)
1.
The present batch of petitions have been filed by the Petitioners who are children suffering from rare diseases. These matters have been heard by the Court from time to time and various directions have been issued for enabling treatment and making medicines available to the Petitioners.
2.
List on 30th May, 2024.