High Courts28 May 2024Allowed
R Lalitha & Anr. Vs Government of NCT of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 4194
Constitution of India-Articles 226 and 227
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,216 of 6,586
High Courts28 May 2024Dismissed
Haider Ali Vs Board Of Control Of Cricket In India & Ors.
Delhi High Court · (2024) 05 DEL CK 4203
High Courts28 May 2024Dismissed
Umesh Kumar Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 05 DEL CK 4202
Constitution of India-Article 226
High Courts28 May 2024Dismissed
Urmila Vohra (Since Deceased) Through LR. Shri Rajesh Vohra & Anr. Vs Janak Properties Pvt Ltd & Anr.
Delhi High Court · (2024) 05 DEL CK 4200
Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order XXIII Rule 3, I Rule 10, Section 151, IX Rule 13, XXII Rules 2 and 3, XXXIX Rules 1 and 2Specific Relief Act, 1963-Section 19(b)
High Courts28 May 2024Dismissed
Balvinder Kaur Brar Vs Baldev Singh Gill & Ors.
Delhi High Court · (2024) 05 DEL CK 4204
Delhi High Court Act, 1966-Section 10
High Courts28 May 2024Dismissed
Commissioner Of Police Delhi & Ors. Vs Pradeep
Delhi High Court · (2024) 05 DEL CK 4219
Constitution of India-Article 226, 311(2)(b)
High Courts28 May 2024Disposed Of
Apresh Garg & Anr. Vs Indian Bank
Delhi High Court · (2024) 05 DEL CK 4289
Insolvency and Bankruptcy Code, 2016
High Courts28 May 2024Disposed Of
Pradeep Goel & Anr. Vs Bank Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4288
High Courts28 May 2024Disposed Of
M/s Goel Exim India Pvt. Ltd. & Ors. Vs Bank Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 4284
High Courts28 May 2024Disposed Of
Deepak Goyal Vs CBI
Delhi High Court · (2024) 05 DEL CK 4272
Code of Criminal Procedure, 1973-Sections 29(1), 325, 439IPC-Sections 120B, 420, 467, 468, 471Constitution of India
High Courts28 May 2024Disposed Of
Rajesh Kumar Gupta Vs The State
Delhi High Court · (2024) 05 DEL CK 4271
Code of Criminal Procedure, 1973-Section 397IPC-Section 279, 304A
High Courts28 May 2024Disposed Of
Dev Sharma Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 05 DEL CK 4268
CrPC-Section 438, 482IPC-Sections 307, 323, 341, 506, 34Arms Act-Section 27
High Courts28 May 2024Disposed Of
Shiva Pandit Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 05 DEL CK 4267
CrPC-Section 438, 482, 82IPC-Sections 307, 323, 341, 506, 34Arms Act-Section 27
High Courts28 May 2024Allowed
Hemant Jain Vs State
Delhi High Court · (2024) 05 DEL CK 4333
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Section 302Constitution of India-Article 21
High Courts28 May 2024Allowed
Mohd Altaf Vs State GNCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4331
Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 302, 324, 325
High Courts28 May 2024Allowed
Mr. Sumit Verma @ Sumit Soni Vs The State (Govt. Of Nct Of Delhi)
Delhi High Court · (2024) 05 DEL CK 4330
Code of Criminal Procedure, 1973-Section 438, 164Indian Penal Code, 1860-Sections 376, 506, 34, 288A, 500
High Courts28 May 2024Allowed
Ashish @ Vijay @ Bhola Vs The State NCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4329
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 302, 34Arms Act, 1959-Sections 25, 27
High Courts28 May 2024Allowed
Pawan Gupta Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 05 DEL CK 4328
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 467, 468, 471, 201, 120B, 34, 307, 376, 366
High Courts28 May 2024Dismissed
Preeti Singh & Anr. Vs Gopal Singh
Delhi High Court · (2024) 05 DEL CK 4366
Code of Criminal Procedure, 1973-Section 397, 482, 401, 125
High Courts28 May 2024Allowed
Surya Prakash Vs State NCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4367
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B), 29, 27A, 67, 37, 42, 53Evidence Act-Section 25