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Delhi High Court judgments

1,31,711 judgments · page 1,103 of 6,586

High Courts29 Aug 2024Dismissed

Dr. Shashi Tharoor Vs State & Anr.

Delhi High Court · (2024) 08 DEL CK 1810

Code of Criminal Procedure, 1973-Section 482, 200, 199(1), 199(2), 199(4), 199(5), 199(6), 202, 204(1)(b), 397, 237Indian Penal Code, 1860-Chapter XXI, Section 11, 34, 35, 120-B, 153A, 295-A, 499, 500, 501Code of Criminal Procedure, 1898-Section 198-B
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High Courts29 Aug 2024Disposed Of

Davinder Kaur & Anr. Vs Directorate Of Education & Ors.

Delhi High Court · (2024) 08 DEL CK 2014

Delhi School Education Act, 1973-Sections 4, 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 10(1), 11, 12, 14, 17(3), 18, 18(3), 18(4), 18(5), 19, 24(3)Delhi School Education Rules, 1973-Rules 50, 121, 177, 180Central Civil Service Revised Pay Rules, 2008
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High Courts29 Aug 2024Disposed Of

S.K. Jain Vs Punjab National Bank & Ors.

Delhi High Court · (2024) 08 DEL CK 2018

Constitution of India-Article 226, 311(2)Punjab National Bank (Officers’) Service Regulations, 1979-Regulation 20(3)(iii)Punjab National Bank Officer Employees' (Discipline and Appeal) Regulations, 1977-Regulation 4(i), 6, 6(3), 6(4), 6(17)
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