High Courts29 Aug 2024Dismissed

Govind Yadav Vs Union Of India & Ors.

Delhi High Court · (2024) 08 DEL CK 1605

Representation of the People Act, 1951-Part IV-A, Section 29A, 29A(1), 29A(4), 29A(5), 29A(6), 29A(7), 29A(9), 29B, 29CAmendment Act 1 of 1989Conduct of Elections Rules, 1961-Rule 5, 10