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Delhi High Court judgments

1,31,711 judgments · page 1,034 of 6,586

High Courts09 Oct 2024Allowed

Santosh Kumari Vs Rohit Gulati

Delhi High Court · (2024) 10 DEL CK 0049

Code of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 380
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High Courts08 Oct 2024Allowed

Sunil Kumar Jain Vs Dinesh Bhatia

Delhi High Court · (2024) 10 DEL CK 1957

Delhi Rent Control Act, 1958-Section 14, 14(1)(e), 14(7), 14-A, 14-B, 14-C, 14-D, 19, 25-B, 25-B(4), 25-B(5), 25-B(6), 25-B(7), 25-B(8), Chapter III-A
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High Courts08 Oct 2024Dismissed

Uttam Tagaray Vs Central Bureau Of Investigation

Delhi High Court · (2024) 10 DEL CK 1958

Prevention of Corruption Act, 1988-Section 19, 19(1), 13(1)(a), 13(2)Code of Criminal Procedure, 1973-Section 197, 482, 161, 156(1), 155(2)Indian Penal Code-Section 420, 409, 468, 741, 471, 120-B
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High Courts08 Oct 2024Dismissed

Mohan Singh Vs Vishan Dass Narang

Delhi High Court · (2024) 10 DEL CK 1886

Delhi Rent Control Act, 1958-Section 25B, 25B(2), 25B(3)(a), 25B(3)(b), 25B(4), 25B(5), 25B(8), 14(1)(e), 50, Schedule III, Third Schedule
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High Courts08 Oct 2024Dismissed

Nisha Malhotra & Ors. Vs Naman Sharma & Ors.

Delhi High Court · (2024) 10 DEL CK 1954

Letters Patent Act, 1866-Clause XCode of Civil Procedure, 1908-Section 151, Order VI Rule 16(c), VIII Rule 9, VI Rule 15(4)Bharatiya Nyaya Sanhita, 2023-Sections 227, 229
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High Courts08 Oct 2024Disposed Of

State Vs Manpal & Ors.

Delhi High Court · (2024) 10 DEL CK 2271

Indian Penal Code, 1860-Sections 34, 323, 341, 354, 376, 376(2)(g), 511Code of Criminal Procedure, 1973-Section 161, 164, 378, 378(3)
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