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Delhi High Court judgments

1,31,711 judgments · page 1,036 of 6,586

High Courts08 Oct 2024Dismissed

Amarjit Singh Kohli Vs Ashok Kumar Sapra

Delhi High Court · (2024) 10 DEL CK 2212

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 151Delhi Rent Control Act-Section 14(1)(e), 25-B (8)Registration Act, 1908-Section 14, 17(2)(v), 17(1A), 49
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High Courts08 Oct 2024

Dalmia Family Office Trust & Anr. Vs Getamber Anand & Ors.

Delhi High Court · (2024) 10 DEL CK 1609

Arbitration and Conciliation Act, 1996-Section 9, 11, 11(6), 12, 12(1)(a) & (b), 12(5), 13, 14(2), 15, 17, 17(2), 19, 27(5), 37, Entry 23 and 28 of the Fifth Schedule, Schedule 7 & 10 of Seventh ScheduleIndian Penal Code, 1861-Section 195 to 197Code of Criminal Procedure, 1973-Section 340
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High Courts08 Oct 2024Dismissed

Seema Lal Vs Pawan Kumar Lal & Anr.

Delhi High Court · (2024) 10 DEL CK 1542

Hindu Marriage Act, 1955-Section 13(1)(i)(a)Protection of Women from Domestic Violence Act, 2005-Section 12, 23CrPC-Section 482
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High Courts08 Oct 2024Disposed Of

Vinod Kumar Bali Vs Ashish Bali & Anr.

Delhi High Court · (2024) 10 DEL CK 1516

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22, 22(3)(1), 22(3)(iii), 22(3)(3), 22(3)(4)Delhi Maintenance and Welfare of Parents and Senior Citizens Act, 2007Protection of Women from Domestic Violence Act, 2005-Section 12
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High Courts08 Oct 2024Dismissed

Shabnam Burney Vs Union Of India & Ors.

Delhi High Court · (2024) 10 DEL CK 1480

Delhi Development Act, 1957-Section 8, 10, 11(A)National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies), Regulations, 2019-Regulation No.7
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