High Courts09 Oct 2024Allowed
Santosh Kumari Vs Rohit Gulati
Delhi High Court · (2024) 10 DEL CK 2004
Code of Civil Procedure-Section 96Negotiable Instruments Act-Section 138IPC-Section 380
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,033 of 6,586
High Courts09 Oct 2024Dismissed
Kelvin Air Conditioning And Ventilation System Private Limited Vs Triumph Reality Private Limited
Delhi High Court · (2024) 10 DEL CK 2039
Constitution of India-Article 226, 227Arbitration & Conciliation Act, 1996-Section 5, 16
High Courts09 Oct 2024Disposed Of
Govind T. Samani Vs Amarraj Singh Sehmi & Anr.
Delhi High Court · (2024) 10 DEL CK 2041
Consumer Protection Act, 1986-Section 27Consumer Protection Act, 2019-Section 72Code of Criminal Procedure, 1973
High Courts09 Oct 2024Allowed
Tarun Nayar Vs M/s Emta Coal Limited & Anr.
Delhi High Court · (2024) 10 DEL CK 2048
CPC-Order IX Rule 9
High Courts09 Oct 2024Dismissed
Ganesh Prashad Vs Nawal Kishore Soni
Delhi High Court · (2024) 10 DEL CK 2050
The Evidence Act-Section 101
High Courts09 Oct 2024Disposed Of
Girish Kapoor & Anr. Vs Roop Kishore Rastogi
Delhi High Court · (2024) 10 DEL CK 2051
Delhi Rent Control Act, 1958-Section 14(1)(a) and (b)
High Courts09 Oct 2024Disposed Of
M/S K K Anand Infrastructre Pvt Ltd Vs M/S SNS Contracts Pvt Ltd
Delhi High Court · (2024) 10 DEL CK 2052
High Courts09 Oct 2024Disposed Of
Roopdeep Singh And Ors Vs Tajinder Kaur
Delhi High Court · (2024) 10 DEL CK 2054
High Courts09 Oct 2024
Teena Rana Vs Sh. Naresh Kumar & Ors.
Delhi High Court · (2024) 10 DEL CK 2144
Contempt of Courts Act, 1971-Sections 11 & 12
High Courts09 Oct 2024Allowed
Pawanjit Singh Bawa Vs The State (NCT Of Delhi)
Delhi High Court · (2024) 10 DEL CK 1720
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Delhi Prevention of Defacement of Public Property Act, 2007-Section 3Constitution of India-Article 21
High Courts09 Oct 2024Disposed Of
Lal Bahadur Pandey @ Santosh Pandey Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1742
Code of Criminal Procedure, 1973-Section 482IPC-Section 380, 411, 34
High Courts09 Oct 2024Disposed Of
Sandeep Kumar Gautam & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1744
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A/406/34Hindu Marriage Act-Section 13B(2)
High Courts09 Oct 2024Disposed Of
Hemant Gaur & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1745
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 324, 341, 506, 34, 323
High Courts09 Oct 2024Dismissed
Union Of India & Ors. Vs Sunil Kumar Rathee
Delhi High Court · (2024) 10 DEL CK 1813
High Courts09 Oct 2024Disposed Of
Staff Selection Commission & Ors. Vs Km Lalita
Delhi High Court · (2024) 10 DEL CK 2165
High Courts09 Oct 2024Dismissed
Vanshika Dhingra & Ors. Vs Shubham Pal & Ors.
Delhi High Court · (2024) 10 DEL CK 2166
High Courts09 Oct 2024Disposed Of
Union Of India Vs Shri Waryam Mast & Ors.
Delhi High Court · (2024) 10 DEL CK 2169
Contempt of Courts Act
High Courts09 Oct 2024Allowed
Delhi Police Vs Mukesh Chand Yadav
Delhi High Court · (2024) 10 DEL CK 2171
Central Civil Services (Leave) Rules, 1972-Rule 92, 9(1), 9
High Courts09 Oct 2024Dismissed
Smt. Sumita Marwah Vs Mr. Vikas Vij & Ors.
Delhi High Court · (2024) 10 DEL CK 1633
CPC-Order XXIII, Rule 1 (3) and (4)
High Courts09 Oct 2024
Teena Rana Vs Sh. Naresh Kumar & Ors
Delhi High Court · (2024) 10 DEL CK 0051
Contempt of Courts Act, 1971 — Section 11, 12