High Courts18 Oct 2024Disposed Of
Veena Narang Vs Sagrika D Bajaj
Delhi High Court · (2024) 10 DEL CK 2076
CPC-Order XXXVIIConstitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,024 of 6,586
High Courts18 Oct 2024Disposed Of
Ganga Medical Centre And Hospitals Pvt. Ltd. & Ors. Vs Arpit Tandon & Ors.
Delhi High Court · (2024) 10 DEL CK 2077
Consumer Protection Act, 2019-Section 34, 35Constitution of India-Article 227Consumer Protection (Consumer Commission Procedure) Regulations, 2020-Rule 11
High Courts18 Oct 2024Dismissed
Punita Bhardwaj Vs Rashmi Juneja
Delhi High Court · (2024) 10 DEL CK 2078
Indian Stamps Act, 1899-Section 35Stamp (Delhi Amendments) Act, 2001-Article 12, Schedule 1A
High Courts18 Oct 2024Disposed Of
Myfojo Foomil Pvt Ltd Vs Pushaan Nayyar Sole Prop Ysosocial Media
Delhi High Court · (2024) 10 DEL CK 2079
High Courts18 Oct 2024Allowed
M Samundra Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1683
Constitution of India-Article 226
High Courts18 Oct 2024Allowed
Nupinder Singh Vs Director General CISF & Ors.
Delhi High Court · (2024) 10 DEL CK 1687
CISF Rules, 2001-Rule 37Constitution of India-Article 20(2)
High Courts18 Oct 2024Disposed Of
Obi Ogochukwa Stephen Vs State Of NCT Of Delhi
Delhi High Court · (2024) 10 DEL CK 1700
Code of Criminal Procedure, 1973-Section 441, 445, 482, 309, 437(3), Chapter 33Constitution of India-Article 226, 32, 14, 19, 21Foreigners Act, 1946-Section 14
High Courts18 Oct 2024Disposed Of
Ram Prasad Yadav Vs State Nct Of Delhi Through Sho Sultanpuri & Anr.
Delhi High Court · (2024) 10 DEL CK 1755
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 354Constitution of India-Article 227
High Courts18 Oct 2024Disposed Of
Arafat & Anr. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1758
Code of Criminal Procedure, 1973-Section 482IPC-Section 498A, 406, 34
High Courts18 Oct 2024Dismissed
M/S Preethi Engineering Enterprises & Anr. Vs M/S Appolo Cranes Pvt. Ltd.
Delhi High Court · (2024) 10 DEL CK 1759
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Constitution of India-Article 227Negotiable Instruments Act, 1881-Section 138, 142, 142A
High Courts18 Oct 2024Disposed Of
Sageer Ahmad @ Sagir Ahamad & Ors. Vs State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1760
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 195A, 341, 323, 506, 34, 354, 354B, 498A, 406Dowry Prohibition Act-Sections 3, 4
High Courts18 Oct 2024Disposed Of
Kamal Jeet Suman & Ors. Vs The State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1761
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts18 Oct 2024Disposed Of
Rakesh & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1762
Code of Criminal Procedure, 1973-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts18 Oct 2024Dismissed
Rachit Jain Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1792
Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 227Indian Penal Code, 1860-Section 498A, 406, 323
High Courts18 Oct 2024Dismissed
Tarun Mathur & Anr. Vs Anil Jain
Delhi High Court · (2024) 10 DEL CK 1798
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 397, 223, 251Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts18 Oct 2024Allowed
Bhim Singh Vs Govt Of NCT Of Delhi & Ors
Delhi High Court · (2024) 10 DEL CK 2178
CCS (Revised Pay) Rules, 1997Fundamental Rules-Rule 49, 35
High Courts18 Oct 2024Dismissed
Employees State Insurance Corporation Vs Usha Singh
Delhi High Court · (2024) 10 DEL CK 2179
Constitution of India-Article 226
High Courts18 Oct 2024Disposed Of
Shri Jiwan Ram Retd Ala Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 2182
High Courts18 Oct 2024Dismissed
M/S Sultan Chand And Sons Pvt. Ltd. Vs Kartik Sharma
Delhi High Court · (2024) 10 DEL CK 1639
Arbitration and Conciliation Act, 1996-Section 2(e), 7, 8, 16, 42Copyright Act, 1957-Section 63Indian Contract Act, 1872-Section 28