High Courts18 Oct 2024Disposed Of
Ramji Lal Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2191
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,025 of 6,586
High Courts18 Oct 2024Disposed Of
Deen Bandhu Sharma Vs Union Of India Through The Secretary, Ministry Of Home Affairs & Ors.
Delhi High Court · (2024) 10 DEL CK 2195
Constitution of India-Article 226
High Courts18 Oct 2024Disposed Of
Madhu Koda Vs State Thru CBI
Delhi High Court · (2024) 10 DEL CK 2211
Code of Criminal Procedure, 1973-Section 389(1), 482Indian Penal Code, 1860-Section 120BPrevention of Corruption Act, 1988-Section 13(1)(d)(ii), 13(1)(d)(iii), 13(2), 13(1)(d)
High Courts18 Oct 2024Dismissed
IFFCO Tokio General Insurance Co. Ltd Vs Ranvir & Ors.
Delhi High Court · (2024) 10 DEL CK 2221
Motor Vehicle Act, 1988-Section 173, 166, 140, 163(A)IPC-Section 279, 337
High Courts18 Oct 2024Disposed Of
The Oriental Insurance Co Ltd Vs Soni Sharma & Ors
Delhi High Court · (2024) 10 DEL CK 2222
Code of Civil Procedure, 1908-Section 151Motor Vehicle Act-Section 173
High Courts18 Oct 2024
Lajja Wati Vs Mohammad Sharuck & Anr.
Delhi High Court · (2024) 10 DEL CK 2226
Motor Vehicle Act, 1988-Section 173, 166, 163A
High Courts18 Oct 2024Disposed Of
Sh. Hansraj & Ors. Vs Employees State Insurance Corporation & Ors.
Delhi High Court · (2024) 10 DEL CK 1602
GFR, 2017-Rule 133
High Courts18 Oct 2024Dismissed
Mr. Siddhaant Mohta & Ors. Vs Delhi Gymkhana Club Ltd. & Ors.
Delhi High Court · (2024) 10 DEL CK 1514
Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, 6 Rule 4Companies Act, 2013-Section 241, 242, 244, 2(55)Indian Contract Act, 1872-Chapter II
High Courts18 Oct 2024Disposed Of
Kalamkari Lifestyle Tech Pvt Ltd Vs MSME Faciliation Council Mumbai & Anr
Delhi High Court · (2024) 10 DEL CK 1506
Micro, Small and Medium Enterprises Development Act, 2006-Section 18(1), 18(2), 18(3), 18(4), Chapter VCode of Civil Procedure-Section 20Arbitration Act, 1996-Section 7(1)
High Courts18 Oct 2024Disposed Of
Harsh Vardhan Bansal Vs ACIT Circle 43(1) New Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1503
Income Tax Act, 1961-Section 10(38), 131, 132, 132A, 133A, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(b)(i), 151, 153A, 153C, Explanation 1 to Section 148, Explanation 2 to Section 148Security and Exchange Board of India Act, 1992-Section 11(4), 11BSecurities Contract (Regulation) Act, 1956-Section 12A
High Courts18 Oct 2024Allowed
Dr Manu Banga Vs Indira Gandhi Delhi Technical University For Women
Delhi High Court · (2024) 10 DEL CK 1496
Rights of Persons with Disabilities Act, 2016-Section 34Constitution of India-Article 226
High Courts18 Oct 2024Allowed
M Samundra Singh Vs Union Of India & Ors
Delhi High Court · (2024) 10 DEL CK 0101
Constitution of India, 1950 — Article 226
High Courts16 Oct 2024Dismissed
National Highways Authority Of India Vs Guruvayoor Infrastructure Pvt. Ltd.
Delhi High Court · (2024) 10 DEL CK 2253
Arbitration and Conciliation Act, 1996-Section 17(2), 17, 27Prevention of Money Laundering Act, 2002-Section 17(1-A)Constitution of India-Article 141
High Courts16 Oct 2024Disposed Of
MS Inam And Co. Vs Airport Authority Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1824
Arbitration and Conciliation Act, 1996-Section 11, 21, 12
High Courts16 Oct 2024Disposed Of
Kotak Mahindra Prime Limited Vs Nikhil Jain
Delhi High Court · (2024) 10 DEL CK 1826
Arbitration and Conciliation Act, 1996-Section 11(6), 12
High Courts16 Oct 2024Disposed Of
Mahesh Kumar Vs Anand Prakash Goyal
Delhi High Court · (2024) 10 DEL CK 1888
High Courts16 Oct 2024Disposed Of
Havells India Limited Vs Electromech India Private Limited & Anr.
Delhi High Court · (2024) 10 DEL CK 1913
High Courts16 Oct 2024Dismissed
Disruptive Health Solutions Pvt Ltd & Ors. Vs Kotak Mahindra Bank Ltd & Anr.
Delhi High Court · (2024) 10 DEL CK 1950
Letters Patent Act, 1866-Clause XSecuritisation and Reconstruction of Financial Assets And Enforcement of Security Interest Act, 2002-Section 13(2), 13(3A), 17Companies Act, 1956
High Courts16 Oct 2024Dismissed
Okinawa Autotech International Private Limited & Anr. Vs Union Of India
Delhi High Court · (2024) 10 DEL CK 1953
Letters Patent Act, 1866-Clause XConstitution of India-Article 226
High Courts16 Oct 2024Disposed Of
Randa Chehab Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2273
Letters Patent Act, 1866-Clause 10Foreigners Act, 1946-Section 3(2)(c), 3Constitution of India-Article 226