High Courts21 Oct 2024Disposed Of
Shri Rohit Bodhraja & Anr Vs Avtar Kumar Grover & Ors
Delhi High Court · (2024) 10 DEL CK 0132
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 25B
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,022 of 6,586
High Courts21 Oct 2024Disposed Of
Sanjay Malik Vs Neeru Malik
Delhi High Court · (2024) 10 DEL CK 0131
High Courts21 Oct 2024Disposed Of
Ethiopian Airlines Vs Nitin Dewan
Delhi High Court · (2024) 10 DEL CK 0130
High Courts21 Oct 2024Disposed Of
Amarjeet Singh @ Pummy Vs M/s Jaina Properties Pvt. Ltd. And Ors
Delhi High Court · (2024) 10 DEL CK 0129
High Courts21 Oct 2024Disposed Of
M/s Anglian Finvest Private Limited Vs M/s Electrev Mobility Private Limited
Delhi High Court · (2024) 10 DEL CK 0128
High Courts21 Oct 2024Disposed Of
Neeraj Mittal Vs Subhash Sachdeva & Ors
Delhi High Court · (2024) 10 DEL CK 0127
High Courts21 Oct 2024Dismissed
Anju Bala Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2024) 10 DEL CK 0126
Constitution of India, 1950 — Article 338
High Courts21 Oct 2024Disposed Of
Jagjiwan Coop Group Housing Society Ltd Vs Registrar Of Cooperative Societies & Ors
Delhi High Court · (2024) 10 DEL CK 0125
Limitation Act, 1963 — Article 136Delhi Co Operative Societies Act, 2003 — Section 37Delhi Cooperative Societies Rule 1973 — Rule 140(1)
High Courts21 Oct 2024Dismissed
Union Of India Vs Ms Krishna Constructions Company
Delhi High Court · (2024) 10 DEL CK 0124
Contract Act, 1872 — Section 73, 74Arbitration and Conciliation Act, 1996 — Section 34
High Courts21 Oct 2024Disposed Of
Akash Tanwar Vs State Of Delhi & Ors
Delhi High Court · (2024) 10 DEL CK 0123
Constitution of India, 1950 — Article 19(1)(a), 19(1)(d), 19(2), 32, 142, 226, 226(2)Code of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 153A, 153B, 505(1), 505(2)
High Courts21 Oct 2024Disposed Of
Sandeep Raina Vs Sachin Sharma
Delhi High Court · (2024) 10 DEL CK 0122
Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts21 Oct 2024Disposed Of
Jasbir Kaur & Anr Vs Mr Ravinder Singh Alias Ravinder Malik & Ors
Delhi High Court · (2024) 10 DEL CK 0121
Constitution of India, 1950 — Article 226
High Courts21 Oct 2024Disposed Of
Sweta Pradip Popat Vs Larsen And Turbo Ltd
Delhi High Court · (2024) 10 DEL CK 0120
Constitution of India, 1950 — Article 227
High Courts21 Oct 2024Disposed Of
Saroj Gupta Vs State (Government Of Nct Of Delhi)
Delhi High Court · (2024) 10 DEL CK 0119
High Courts21 Oct 2024Disposed Of
Deepak Nijhawan Vs Shivani Arora
Delhi High Court · (2024) 10 DEL CK 0118
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Arbitration and Conciliation Act, 1996 — Section 9
High Courts21 Oct 2024Disposed Of
Amrit Lal Agnihotri Vs Sushil Kumar Verma
Delhi High Court · (2024) 10 DEL CK 0117
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts21 Oct 2024Disposed Of
Sherwood Officers Society (Regd). And Anr Vs Satinder Kaur & Anr
Delhi High Court · (2024) 10 DEL CK 0116
Constitution of India, 1950 — Article 227
High Courts21 Oct 2024Disposed Of
Sherwood Officers Society (Regd) Vs Sh. Kamaljit Singh & Anr
Delhi High Court · (2024) 10 DEL CK 0115
Constitution of India, 1950 — Article 227
High Courts21 Oct 2024Disposed Of
Dewan Izzat Rai Nanda Thru Lr's Vs Dewan Iqbal Nath Thru Lr's And Ors
Delhi High Court · (2024) 10 DEL CK 0107
Code of Civil Procedure, 1908 — Section 151
High Courts21 Oct 2024Disposed Of
KKH Finvest Private Limited & Anr Vs Jonas Haggard & Ors
Delhi High Court · (2024) 10 DEL CK 0106
Code of Civil Procedure, 1908 — Order 2 Rule 2Arbitration and Conciliation Act, 1996 — Section 5, 8, 9, 11, 11(5), 11(6A), 12, 16, 17, 21Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471, 477 A