High Courts03 Aug 2026

Dinesh Vs Sushila Devi & Ors.

Delhi High Court · 2025 INSC 1105

CPC-Section 96, Order VII Rule 11, 114, XLVII, 151, XLICr.P.C.-Section 161, 340IPC-Sections 420, 467, 468, 471, 120-B
High Courts03 Aug 2026

Sanjay Dubey Vs Nandlal

Delhi High Court · (2026) 08 DEL CK 4417

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, XII Rule 6, 151Registration Act-Section 49, 17Indian Stamp Act-Article 23A of Schedule 1
High Courts03 Aug 2026

Sudhakar Tiwari Vs DDA

Delhi High Court · (2026) 08 DEL CK 4517

Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 34