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Delhi High Court judgments, 2026

7,153 judgments · page 59 of 358

High Courts04 Aug 2026

Union Of India & Anr. Vs Pooja Khanna

Delhi High Court · (2026) 08 DEL CK 4224

Indian Penal Code, 1860-Section 419/420/467/471/34The Notaries Act, 1952-Section 3, 4, 5, Sub-section 2 of Section 5, 7A, 9, 10, 12, 15The Notaries Rules, 1956-Rule 3, 4, 6, 7, 7A, 8, 8(1)(c), 8(4), 8(4A)
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High Courts04 Aug 2026Dismissed

The Union Of India Vs M/S JBCC

Delhi High Court · (2026) 08 DEL CK 3862

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 37, Sub-Section 3 of Section 34Commercial Courts Act, 2015-Section 13CPC-Order IX Rule 9
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