COURT ARCHIVE

Delhi High Court judgments, 2026

7,124 judgments · page 32 of 357

High Courts02 Sept 2026Allowed

Shri Rajender Prasad Jindal Vs State of NCT of Delhi

Delhi High Court · 2026:DHC:7370

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Indian Penal Code, 1860-Section 328, 376Code of Criminal Procedure, 1973-Section 207, 209, 232, 313, 235(1)

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High Courts02 Sept 2026Allowed

Securities and Exchange Board of India Vs Devendra Singh Chandel

Delhi High Court · 2026:DHC:7377

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419(3), 419(5)Code of Criminal Procedure, 1973-Section 378

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High Courts02 Sept 2026Disposed of

Mohd Khalid Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7438-DB

Customs Act, 1962-Section 77, 79, 108, 110, 110(2), 124

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High Courts02 Sept 2026Dismissed

Mohammad Junaid Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7371-DB

Customs Act, 1962-Section 108, 110, 110(2), 124, 129DD

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High Courts02 Sept 2026Dismissed

Mohd Arif Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7369-DB

Customs Act, 1962-Section 77, 108, 110, 110(2), 111(d), 111(j), 111(l), 111(m), 112, 124, 125, 128, 153(1)(b), 153(3)

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High Courts02 Sept 2026Dismissed

Mohammad Umar Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7368-DB

Customs Act, 1962-Section 108, 110, 110(2), 124

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High Courts02 Sept 2026Dismissed

Mohammad Sadiq Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7367-DB

Customs Act, 1962-Section 110(2), 124, 108, 77

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High Courts02 Sept 2026Disposed of

Awesh Karmi Fundreimayum Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7366-DB

Customs Act, 1962-Section 110(2), 124, 108

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High Courts02 Sept 2026Dismissed

Iqrar Ali Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7364-DB

Customs Act, 1962-Section 110(2), 124, 108, 111, 112, 114AAConstitution of India-Article 226

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High Courts02 Sept 2026Dismissed

Saiyyada Khatoon Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7362-DB

Customs Act, 1962-Section 110(2), 124, 108Constitution of India-Article 226

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High Courts02 Sept 2026Disposed of

Mohammad Nawab Khan Thro His Wife Fareeeda Begum Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7360-DB

Customs Act, 1962-Section 124, 108, 128

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High Courts02 Sept 2026Dismissed

Fahim Ahmad Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7359-DB

Customs Act, 1962-Section 124, 108, 110, 112, 114, 128, 129A, 129DDConstitution of India-Article 226

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High Courts02 Sept 2026Disposed of

Najir Vs Commissioner of Customs

Delhi High Court · 2026:DHC:7358-DB

Customs Act, 1962-Section 110(2), 124, 108

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High Courts02 Sept 2026Dismissed

Fahim Ahmad Vs Commissioner of Customs

Delhi High Court · (2026) 09 DEL CK 0069

Customs Act, 1962-Section 124, 108, 110, 112, 114, 128, 129A, 129DD

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High Courts02 Sept 2026Disposed of

Najir Vs Commissioner of Customs

Delhi High Court · (2026) 09 DEL CK 0068

Customs Act, 1962-Section 110(2), 124, 108

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High Courts02 Sept 2026Dismissed

Irfan Vs Commissioner Of Customs

Delhi High Court · 2026:DHC:7357-DB

Customs Act, 1962-Section 108, 110(2), 111, 112(a), 112(b), 114AA, 124, 128Constitution of India-Article 226

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High Courts02 Sept 2026Disposed of

Ministry Of Railways Vs The Assessing Authority & Ors.

Delhi High Court · 2026:DHC:7372-DB

Delhi Sales Tax Act, 1975-Section 2(c), 2(e), 2(l), 6, 8, 23, 38, 41, 47Central Sales Tax Act, 1956-Section 3, 4, 5Constitution of India-Article 226, 366(29-A)(d)

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High Courts02 Sept 2026Allowed

Jaiprakash Associates Limited Vs The Office of The Commissioner of Customs Air Cargo Complex Import & Anr.

Delhi High Court · 2026:DHC:7356-DB

Customs Act, 1962-Section 28(1), 28AA, 117, 111, 112(a)(ii)Insolvency and Bankruptcy Code, 2016-Section 31(1), 238, 3(6), 3(11)Insolvency and Bankruptcy Code (Amendment) Act, 2019

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High Courts02 Sept 2026Dismissed

Shivdhar Upadhyay Vs Union of India and Anr

Delhi High Court · 2026:DHC:7414-DB

Code of Criminal Procedure, 1973-Section 372, 378Bhartiya Nagrik Suraksha Sanhita, 2023-Section 413Constitution of India-Article 14, 21, 226

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High Courts02 Sept 2026Dismissed

M.M. Ceramics & Ferro Alloys Vs Union of India & Ors.

Delhi High Court · 2026:DHC:7374-DB

Customs Act, 1962-Section 28, 28(1), 28(4), 28AA, 28DA, 46, 46(4), 111(m), 111(o), 112(a), 114A, 114AA, 128Customs Tariff Act, 1975-Section 5(1)Central Excise Act, 1944-Section 11A

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