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Delhi High Court judgments, 2026

7,124 judgments · page 30 of 357

High Courts07 Sept 2026Dismissed

Mohd. Mahboob Vs Mst. Arshi Qureshi & Anr.

Delhi High Court · 2026:DHC:7580

Code of Civil Procedure, 1908-Section 100, Order XX Rule 5, Order XLI Rule 27Transfer of Property Act, 1882-Section 105, 111(g)Delhi Rent Control Act, 1958-Section 3, 50
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High Courts07 Sept 2026Dismissed

Poonam Vs State Nct Of Delhi

Delhi High Court · 2026:DHC:7518-DB

Hindu Marriage Act, 1955-Section 13(1)(i-a), 19Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order VII Rule 10
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High Courts07 Sept 2026Disposed of

Mahendra Vs MCD

Delhi High Court · 2026:DHC:7614

Industrial Disputes Act, 1947-Section 25FConstitution of India-Article 226, 227
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High Courts07 Sept 2026Allowed

Satish Kumar Vs State Of Delhi

Delhi High Court · 2026:DHC:7561-DB

Indian Penal Code, 1860-Section 302, 323, 201, 34, 300Code of Criminal Procedure, 1973-Section 313, 164Indian Evidence Act, 1872-Section 134
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