High Courts11 Mar 2026
Yasir Ayaz Vs State Of Nct Delhi & Anr.
Delhi High Court · 2024 INSC 664
Constitution of India-Article 226Guardians and Wards Act, 1890Code of Civil Procedure, 1908-Order VII Rule 11
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Delhi High Court judgments, 2026
7,336 judgments · page 264 of 367
High Courts11 Mar 2026
Tulsi Gautam & Ors. Vs The State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1935
Indian Penal Code, 1860-Sections 354, 323, 509, 506, 427, 34, 354(B)Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts11 Mar 2026
Connaught Plaza Restaurants Pvt Ltd Vs CBRE South Asia Pvt. Ltd.
Delhi High Court · (2026) 03 DEL CK 1936
Court Fees Act, 1870-Section 16
High Courts11 Mar 2026
Sh Sameer Sehgal & Ors. Vs The State, Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1772
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts11 Mar 2026
Vijay Pal Negi Vs The State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1782
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts11 Mar 2026
Md Miraz & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1788
Indian Penal Code, 1860-Sections 323, 341, 354, 34, 325Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts11 Mar 2026
Varun Malhotra Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 1801
Constitution of India-Article 226Guardians and Wards Act, 1890-Section 25Indian Penal Code, 1860-Sections 498A/406/34
High Courts11 Mar 2026
New Delhi Municipal Council Vs Rabi Ghosh
Delhi High Court · (2026) 03 DEL CK 1803
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Sections 5 and 7
High Courts11 Mar 2026
Delhi Development Authority Vs Kunal Food Products Pvt Ltd
Delhi High Court · (2026) 03 DEL CK 1850
Arbitration and Conciliation Act, 1996-Section 33, 34, 34(1), 34(2), 34(3), 36Arbitration Act, 1940-Section 17Code of Civil Procedure, 1908-Section 151
High Courts11 Mar 2026
Sushil Kumar Soni & Ors. Vs Ravinder
Delhi High Court · (2026) 03 DEL CK 1860
Code of Civil Procedure, 1908-Order XLI Rule 27(aa)
High Courts11 Mar 2026
Meenakshi Meena Vs The High Court Of Delhi Through Registrar General & Ors.
Delhi High Court · (2026) 03 DEL CK 1916
High Courts11 Mar 2026
Shambhu Shah Through Parokar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1948
IPC-Section 323/376/506POCSO Act-Section 06CrPC-Section 164
High Courts11 Mar 2026
St Joans Educational Society Vs Mahanagar Telephone Nigam Limited (MTNL)
Delhi High Court · (2026) 03 DEL CK 1952
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 11(6-A), 11, 8, 37, 16, 12(2), 21
High Courts11 Mar 2026
Sunny Madan Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 1954
BNS-Section 316(2)/3(5)
High Courts11 Mar 2026
Rohit @ Mohit @ Sniper (In Jc) Vs The State (Nct Of Delhi) Through Sho
Delhi High Court · (2026) 03 DEL CK 1957
IPC-Section 307/120B/147/148/149/34Arms Act-Section 25
High Courts11 Mar 2026
Oriental Insurance Co. Ltd Vs Ful Kuwar Devi & Ors
Delhi High Court · (2026) 03 DEL CK 1744
High Courts11 Mar 2026
United India Insurance Co Ltd Vs Satya Pal Singh & Ors.
Delhi High Court · (2026) 03 DEL CK 1748
Indian Penal Code 1860-Sections 279/337
High Courts11 Mar 2026
Smt. Ram Dulari & Ors. Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 1822
High Courts11 Mar 2026
Pratik Chaudhary & Anr. Vs Registrar Cum Public Information Officer
Delhi High Court · (2026) 03 DEL CK 1827
High Courts11 Mar 2026
Arun Singh Vs Govt. Of N.C.T. Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1828
Constitution of India-Article 226Rights of Persons with Disabilities Act, 2016-Section 2(s), 14Mental Healthcare Act, 2017