High Courts12 Mar 2026Disposed Of
Sh P K Chawla Vs Union Of India And Another
Delhi High Court · (2026) 03 DEL CK 0474
Code of Civil Procedure, 1908- Section 96, 151, Order 41 Rule 1Limitation Act, 1963- Section 5
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 263 of 367
High Courts12 Mar 2026Partly Allowed
Corporation Bank Vs Harvinder Singh & Ors
Delhi High Court · (2026) 03 DEL CK 0473
Code of Civil Procedure, 1908- Section 2(12), 34(1), 96, 151, Order 20 Rule 12
High Courts12 Mar 2026Dismissed
Sangita Mallik Vs Gandhi Smarak Sangrahalaya Samiti & Anr
Delhi High Court · (2026) 03 DEL CK 0457
Constitution of India, 1950- Article 311
High Courts12 Mar 2026Allowed
Validad Khan @Mullah Vs Union Of India & Ors
Delhi High Court · (2026) 03 DEL CK 0456
Constitution of India, 1950- Article 22(5), 226Indian Penal Code, 1860- Section 302Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 27A, 29, 31, 32, 61, 85
High Courts11 Mar 2026
S Shalu Constructions Vs Ashok Kaura & Ors.
Delhi High Court · (2026) 03 DEL CK 1731
CPC-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)Limitation Act, 1963-Article 54, Section 18, 9Commercial Courts Act, 2015-Section 12A, 2(1)(c), 2(1)(c)(vi)
High Courts11 Mar 2026
Jagdish Kumar Dhamija & Anr Vs Darshan Lal & Anr
Delhi High Court · (2026) 03 DEL CK 1728
CPC-Order IX Rule VIIArbitration & Conciliation Act, 1996-Section 8
High Courts11 Mar 2026
Ashima Infrastructure Pvt Ltd Vs North Delhi Municipal Corporation
Delhi High Court · (2026) 03 DEL CK 1758
Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)(iii), 23, 23(1), 23(a), 25, 25(b), 25(c)
High Courts11 Mar 2026
Minor Child K & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 1760
Protection of Children from Sexual Offences Act, 2012-Section 2(d), 6, 33(5), 35, 36Indian Penal Code, 1860-Section 342, 328, 354, 363, 366A, 370, 376, 377, 506, 120BCode of Criminal Procedure, 1973-Section 161, 164, 273, 311, 327
High Courts11 Mar 2026
Sanjay Kumar Sain Vs State Of NCT Of Delhi
Delhi High Court · 2024 INSC 888
Delhi Police (Punishment and Appeal) Rules, 1980-Rule 13High Court Rules and Orders-Rule 6 of Part H, Chapter I of Volume IIIDelhi High Court Act, 1966-Section 7
High Courts11 Mar 2026
Ajit Kumar Jena Vs The State Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 1794
Indian Penal Code, 1860-420, 406, 467, 468, 471, 120B, 465, 34
High Courts11 Mar 2026
Ajay Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 1802
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 50, 37, 52A
High Courts11 Mar 2026
Manoj Yadav Vs State NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 1805
Indian Penal Code, 1860-Sections 448, 506, 34Cr.P.C.-Section 161
High Courts11 Mar 2026
Ajeet Partap Singh Vs The State (NCT Of Delhi)
Delhi High Court · (2026) 03 DEL CK 1806
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 37, 67Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003-Sections 7, 20
High Courts11 Mar 2026
Kent RO Systems Limited & Ors. Vs Kent Cables Private Limited & Ors.
Delhi High Court · (2026) 03 DEL CK 1847
Companies Act, 1956Code of Civil Procedure, 1908-Order II Rule 2, XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 29(2)(a), 29(2), 29(4), 34
High Courts11 Mar 2026
Dr K K Shrivastava Vs Star Infratech Private Limited & Ors.
Delhi High Court · (2026) 03 DEL CK 1866
Code of Civil Procedure-Order XIIIA, VII Rule 11Commercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vi), 2(1)(c)(vii), 2(1)(c)(xi), 12A, 12A(1)Companies Act, 1956
High Courts11 Mar 2026
M/s R K Bararia Vs Nandi Infratech Private Limited
Delhi High Court · (2026) 03 DEL CK 1883
CPC-Section 151, Order XXXIX Rule 1 and 2, XXXIX Rule 4, XXXVIII Rule 5
High Courts11 Mar 2026
Tata Capital Limited Vs M/s Manju Traders & Anr.
Delhi High Court · (2026) 03 DEL CK 1897
Arbitration and Conciliation Act, 1996-Section 8, 8(1), 8(2), 8(3), 11, 11(6), 12, 15(2)
High Courts11 Mar 2026
BLS-E Services Limited Vs Union Of India & Anr.
Delhi High Court · (2026) 03 DEL CK 1899
Constitution of India-Article 14
High Courts11 Mar 2026
R.K. Sood Art Framers Vs Satish Bhalla & Ors.
Delhi High Court · (2026) 03 DEL CK 1904
Delhi Shops & Establishment Act, 1954-Section 21(3)Industrial Disputes Act, 1947Constitution of India-Article 226/227, 226