COURT ARCHIVE

Delhi High Court judgments, 2026

7,336 judgments · page 257 of 367

High Courts16 Mar 2026

Mahindra And Mahindra Limited & Anr. Vs Diksha Sharma Proprietor Of Mahidnra Packers Movers & Ors.

Delhi High Court · (2026) 03 DEL CK 2446

Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 7(viii)Code of Civil Procedure, 1908-Order I Rule 10, VII Rule 7, LXVII, Section 114 read with Order 47, 115, 147, 148, 151, 152, 153, 153-A, XX, XX Rule 1, XX Rule 3, 6 Rule 17, 2Delhi High Court Act, 1966-Section 7

High Courts16 Mar 2026

Asian Hotels North Limited Vs Exclusive Capital Limited & Ors.

Delhi High Court · (2026) 03 DEL CK 2444

Code of Civil Procedure, 1908-Order XLIII Rule 1, XXXIX Rule 3, XXXIX Rules 1 & 2, XLIII Rule 1(r)Commercial Courts Act, 2015-Section 13

High Courts16 Mar 2026

Sh Ashish Kumar Sharma Vs Sh Monu & Ors.

Delhi High Court · (2026) 03 DEL CK 2440

Indian Penal Code, 1860-Section 279/338

High Courts16 Mar 2026

Shabana & Ors. Vs Raj Pal Kheri & Ors.

Delhi High Court · (2026) 03 DEL CK 2438

High Courts16 Mar 2026

Ashish Kumar & Ors. Vs Capt Avinash Chander Malhotra

Delhi High Court · (2026) 03 DEL CK 2480

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), XXXIX Rule 2A, Section 9Specific Relief Act, 1963-Section 41(h) and (i)Delhi Municipal Corporation Act, 1957-Section 343, 343(4), 347E, 477, 478

High Courts16 Mar 2026Allowed

Lavanya Chadha & Anr. Vs State Government of NCT of Delhi

Delhi High Court · (2026) 03 DEL CK 2468

Bharatiya Nyaya Sanhita (BNS), 2023-Section 303(2)IPC-Section 379Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

High Courts16 Mar 2026

M/s. Home And Soul Infratech Private Limited Vs M/s. Raj Krishna Construction Company

Delhi High Court · (2026) 03 DEL CK 2467

Arbitration and Conciliation Act, 1996-Section 29-A, 29A(5), 23(4)

High Courts16 Mar 2026

Grow Indigo Private Limited Vs Prayag Seeds Agrotech

Delhi High Court · (2026) 03 DEL CK 2509

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6-A), 8, 16, 21, 37, 12(2)

High Courts16 Mar 2026

Randhawa Construction Private Limited Vs MS HCBS Promoters And Developers Pvt Ltd

Delhi High Court · (2026) 03 DEL CK 2507

Arbitration and Conciliation Act, 1996-Section 29-A, 23

High Courts16 Mar 2026

M/S Technosys Integrated Solutions Pvt Ltd Vs Union Of India & Ors.

Delhi High Court · (2026) 03 DEL CK 2501

Central Goods and Services Tax Act, 2017-Section 2(119), 73, 74, 74(3), 74(4), 75(3), 107, 122(1)(xvii)Central Goods and Services Tax Rules, 2017-Rule 109A

High Courts16 Mar 2026

Ramanand Mahto Vs Ashwath Quippo Infra Projects Pvt Ltd

Delhi High Court · (2026) 03 DEL CK 2497

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 16, 37, 12 (2)

High Courts16 Mar 2026

M/S Power Line Air Express Vs Principal Commissioner Of Central Goods & Service Tax & Ors.

Delhi High Court · (2026) 03 DEL CK 2491

Central Goods and Services Tax Act, 2017-Section 15, 15(1), 70, 74, 74(1), 74(9), 107Integrated Goods and Services Tax Act, 2017-Section 20Central Goods and Services Tax Rules, 2017-Rule 28, 109A

High Courts16 Mar 2026

Hindustan Scouts And Guides Association Through Its National Secretary Champat Singh & Anr. Vs Union Of India Through Ministry Of Railways

Delhi High Court · (2026) 03 DEL CK 2516

Constitution of India-Article 226, 14, 21A, 14 and 16, 14-18, 38, 39, 39-A, 43 and 46Societies Registration Act, 1860

High Courts16 Mar 2026

National Insurance Co Ltd Vs Mrs Munni & Ors

Delhi High Court · (2026) 03 DEL CK 2514

Indian Penal Code, 1860-Section 279, 337Motor Vehicles Act-Section 168

High Courts16 Mar 2026

Dr Vinod Kumari Vs Sasastra Seema Bal & Ors

Delhi High Court · (2026) 03 DEL CK 2536

High Courts16 Mar 2026Dismissed

State Vs Fahimuddin @ Fahim

Delhi High Court · (2026) 03 DEL CK 0503

Code of Criminal Procedure, 1973- Section 164, 313Indian Penal Code, 1860- Section 376Protection of Children from Sexual Offences Act, 2012- Section 4

High Courts16 Mar 2026Disposed Of

Yogesh Sharma & Anr Vs Geeta @ Jitu @ Gitu

Delhi High Court · (2026) 03 DEL CK 0502

Employee's Compensation Act, 1923- Section 30

High Courts16 Mar 2026Dismissed

Vinod Kumar Vs Seema Devi & Anr

Delhi High Court · (2026) 03 DEL CK 0501

Constitution of India, 1950- Article 15(3), 39Code of Criminal Procedure, 1973- Section 125

High Courts16 Mar 2026Disposed Of

Gurjit Singh Handa Vs Sher Singh Handa

Delhi High Court · (2026) 03 DEL CK 0500

Constitution of India, 1950- Article 227

High Courts16 Mar 2026Allowed

Gaurav Aggarwal Vs Institute Of Chartered Accountants Of India (ICAI) & Ors

Delhi High Court · (2026) 03 DEL CK 0499

Negotiable Instruments Act, 1881- Section 138University of Saugar Act, 1946- Section 13General Clauses Act, 1897- Section 9