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Delhi High Court judgments, 2026

7,336 judgments · page 256 of 367

High Courts16 Mar 2026

Rajinder Kumar Vs C.B.I.

Delhi High Court · (2026) 03 DEL CK 2379

Code of Criminal Procedure, 1973-Section 374, 207, 313(1)(b), 161, 235(1)Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d), 13(1)(d)(i) and (ii), 20, 20(1)Indian Penal Code, 1860-Section 120-B
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High Courts16 Mar 2026

Manoj Kumar Narang Vs Amit Mehra & Ors.

Delhi High Court · (2026) 03 DEL CK 2408

Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, VII Rule 11, VII Rule 11(d), VI Rule 17Limitation Act, 1963-Section 58, Article 58, 59Court Fees Act, 1870
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High Courts16 Mar 2026

Neeraj Kumar Jaggi Vs Arun Kumar

Delhi High Court · (2026) 03 DEL CK 2398

Code of Civil Procedure, 1908-Section 96, Order XII Rule 6, IX Rule 7Transfer of Property Act-Section 54Registration Act-Section 17
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