High Courts18 Mar 2026
Exemed Pharmaceuticals Vs Incyte Holdings Corporation & Ors.
Delhi High Court · (2026) 03 DEL CK 2306
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 250 of 367
High Courts18 Mar 2026
Anil Kumar Vs State (Govt. of NCT of Delhi) & Anr.
Delhi High Court · (2026) 03 DEL CK 2296
BNS-Section 305
High Courts18 Mar 2026
Harvinder Singh Sodhi Vs State NCT Of Delhi Through SHO Amar Colony Police Station South-East District New Delhi
Delhi High Court · (2026) 03 DEL CK 2346
IPC-Section 406, 420, 506
High Courts18 Mar 2026
Bharti Cooperative Thrift And Credit Society Ltd. Vs Registrar Cooperative Societies Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2373
Delhi Cooperative Societies Act, 2023-Section 71, 105(a)
High Courts18 Mar 2026
Dr. Krishna Bihari Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2370
High Courts18 Mar 2026
Dilip Vishwanath Gondnale Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2410
High Courts18 Mar 2026
Proto Developers And Technologies Ltd Vs M/S Antriksh Realtech Pvt Ltd & Anr
Delhi High Court · (2026) 03 DEL CK 2406
Arbitration and Conciliation Act, 1996-Section 37, 34, 19(4)Indian Evidence Act, 1872
High Courts18 Mar 2026
Star Health Adn Allied Insurance Co Ltd Vs Menka
Delhi High Court · (2026) 03 DEL CK 2399
Constitution of India-Article 227
High Courts18 Mar 2026
Jain Exports Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2026) 03 DEL CK 2397
Imports and Exports (Control) Act, 1947-Section 4(l), 4(i), 4(j), 4(2), 4(3)Import Export (Control) Order, 1955-Clauses 8, 10Customs Act, 1962-Section 14, 127
High Courts18 Mar 2026
Star Health And Allied Insurance Co. Ltd. Vs Sonia Singh
Delhi High Court · (2026) 03 DEL CK 2395
Constitution of India-Article 227
High Courts18 Mar 2026
Union Of India Vs Gurmeet Singh & Ors.
Delhi High Court · (2026) 03 DEL CK 2394
Registration of Births and Deaths Act, 1969-Section 3, 3(3), 3(4), 3(5), 15Registration of Birth and Death (Amendment) Act, 2023
High Courts18 Mar 2026
Embassy Of Peru Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2393
Geographical Indications of Goods (Registration and Protection) Act, 1999-Section 2(1)(e), 2(1)(g), 2(1)(j), 6, 8(1), 8(2), 9, 9(a), 9(g), 10, 11, 11(1), 11(2), 11(2)(a), 11(3), 11(4), 11(5), 11(6), 11(7), 16, 16(1), 22(1)(b), 69Geographical Indications of Goods (Registration and Protection) Rules, 2002-Rule 25, 32, 32(1)(1), 32(1)(6), 32(1)(6)(b), 32(1)(6)(h)Trade Marks Act, 1999
High Courts18 Mar 2026
Sonika Arya Vs Govt Of NCT Of Delhi Through Its Chief Secretary & Ors.
Delhi High Court · 2026 INSC 64
Constitution of India-Articles 226, 227
High Courts18 Mar 2026
Star Health And Allied Insurance Co. Ltd Vs Priya Devi
Delhi High Court · (2026) 03 DEL CK 2391
Constitution of India, 1950-Article 227
High Courts18 Mar 2026
Star Health And Allied Insurance Co Ltd Vs Menka
Delhi High Court · (2026) 03 DEL CK 2390
Constitution of India-Article 227
High Courts18 Mar 2026
Star Health And Allied Insurance Company Limited Vs Priya Devi
Delhi High Court · (2026) 03 DEL CK 2427
Constitution of India-Article 227
High Courts18 Mar 2026
Star Health Adn Allied Insurance Co Ltd Vs Reena
Delhi High Court · (2026) 03 DEL CK 2426
Constitution of India-Article 227
High Courts18 Mar 2026
Narender Yadav Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 03 DEL CK 2459
High Courts18 Mar 2026
Pappu Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 03 DEL CK 2454
High Courts18 Mar 2026
Ramvresh Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 03 DEL CK 2453