High Courts19 Mar 2026Allowed
Staff Selection Commission & Anr. Vs Mandeep
Delhi High Court · (2026) 03 DEL CK 2374
Delhi Police (Appointment & Recruitment) Rules, 1980
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 248 of 367
High Courts19 Mar 2026
Harsha Associates Pvt. Ltd. Vs Mahesh Chand Gupta
Delhi High Court · (2026) 03 DEL CK 2368
Code of Civil Procedure, 1908-Order VII Rule 10
High Courts19 Mar 2026
Mrs. Poonam Kumar Vs Yash Pal Karval (Through Lrs) & Ors.
Delhi High Court · (2026) 03 DEL CK 2400
Constitution of India, 1950-Article 227Indian Succession Act, 1925-Section 276Code of Civil Procedure, 1908-Section 151
High Courts19 Mar 2026
The Management Of Moolchand Khairati Ram Hospital And Ayurvedic Research Institute Vs Mrs Thresiamma George
Delhi High Court · (2026) 03 DEL CK 2421
Industrial Disputes Act, 1947-Section 2(j), 2(k), 2(s), 10, 11A, 33, 33(1), 33(2), 33(2)(b), 33(3), 33(4), 33(5)Industrial Disputes (Appellate Tribunal) Act-Section 22
High Courts19 Mar 2026
Vineet Bhardwaj Vs Registrar Of Cooperative Society & Anr.
Delhi High Court · (2026) 03 DEL CK 2420
Delhi Cooperative Society Rules, 2007-Rule 19(2), 90Delhi Cooperative Societies Act, 2003-Section 70, 39, 77, 77(2)
High Courts19 Mar 2026
Chadresh Kumar Gupta & Anr. Vs M/S KLA Construction Technologies Pvt Ltd
Delhi High Court · (2026) 03 DEL CK 2433
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXI Rule 37, Section 151, XXI Rule 41(3)
High Courts19 Mar 2026
Surya Lal Gupta Vs Municipal Corporation Of Delhi
Delhi High Court · (2026) 03 DEL CK 2419
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts19 Mar 2026
Praveen Prakash Patil Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2416
High Courts19 Mar 2026
Rajnesh Singh Vs Municipal Corporation Of Delhi
Delhi High Court · (2026) 03 DEL CK 2432
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts19 Mar 2026
Bicky Kumar Mahato Vs Union Of India & Anr.
Delhi High Court · (2026) 03 DEL CK 2458
High Courts19 Mar 2026
Imarti Media Private Limited Vs Cygnus Medicare Private Limited
Delhi High Court · (2026) 03 DEL CK 2449
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 11(6-A), 8, 16, 21, 37, 12(2), Fourth Schedule
High Courts19 Mar 2026
Abhinav Shukla Vs M/S Great Rocksport Pvt. Ltd.
Delhi High Court · (2026) 03 DEL CK 2473
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 8, 11, 11(6-A), 16, 12(2), Fourth ScheduleStamp Act, 1899
High Courts19 Mar 2026
Om Prakash Chaurasia & Anr. Vs Esha Makin
Delhi High Court · (2026) 03 DEL CK 2469
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 11(6-A), 8, 9, 12(2), 16, 21, 37
High Courts19 Mar 2026
Aastha Electricals Vs Union Of India Ministry Of Power & Ors.
Delhi High Court · (2026) 03 DEL CK 2465
High Courts19 Mar 2026
Shri John David Kusmode Vs Union Of India, Under Secretary, Ministry Of Law And Justice, Department Of Legal Affairs, Notary Cell & Ors.
Delhi High Court · (2026) 03 DEL CK 2462
Notaries Act, 1952Constitution of India-Article 226, 227
High Courts19 Mar 2026
Sh. Harphool Vs Cholamandalam Ms Gen Insurance Co. Ltd. & Ors.
Delhi High Court · (2026) 03 DEL CK 2490
High Courts19 Mar 2026Allowed
Hemant Kumar & Ors. Vs State of NCT of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2532
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts19 Mar 2026Allowed
Ikrima & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2531
IPC-Sections 323, 341, 34Cr.P.C-Section 320Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 359