High Courts24 Sept 2026Dismissed
Maharana Pratap Education Center Vs G S Developers And Contractors Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 4639
COURT ARCHIVE
Delhi High Court judgments, 2026
7,097 judgments · page 15 of 355
High Courts24 Sept 2026Dismissed
DMRC. Ltd, New Delhi Vs M/S Parsvnath Developers Ltd
Delhi High Court · (2026) 09 DEL CK 4638
Indian Stamp Act, 1899
High Courts24 Sept 2026Dismissed
M/s Osho GS and Company Vs M/s Wapcos Limited
Delhi High Court · (2026) 09 DEL CK 4637
Indian Stamp Act, 1899
High Courts24 Sept 2026Disposed Of
Karmyogi Properties Pvt. Ltd. Vs OYO Hotels And Homes Pvt. Ltd. & Ors.
Delhi High Court · (2026) 09 DEL CK 4636
Arbitration and Conciliation Act, 1996-Section 29A(4) and (5)
High Courts24 Sept 2026Disposed Of
Nims Voda Pvt Ltd Vs Indian Railway Catering And Tourism Corporation Limited (IRCTC)
Delhi High Court · (2026) 09 DEL CK 4635
Arbitration and Conciliation Act, 1996-Section 12(2), 11(6), 9, 17
High Courts24 Sept 2026Allowed
Aashiya Vs National Medical Commission Through Its Secretary & Ors.
Delhi High Court · (2026) 09 DEL CK 4618
Constitution of India-Article 226National Medical Commission Act, 2019Rights of Persons with Disabilities Act, 2016-Sections 56, 57, 59
High Courts24 Sept 2026Partly Allowed
Rita Singh & Anr. Vs Central Bureau Of Investigation
Delhi High Court · (2026) 09 DEL CK 4606
Code of Criminal Procedure, 1973-Section 482, 300Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471, 477A, 30, 463, 464Constitution of India-Article 20(2)
High Courts24 Sept 2026Disposed Of
Rajnish Gupta & Anr. Vs Central Bureau Of Investigation
Delhi High Court · (2026) 09 DEL CK 4580
Constitution of India-Article 226, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 120-B, 420, 468, 471
High Courts24 Sept 2026Dismissed
Master Shubh Chowdhari Through His Father Vs Equestrian Federation Of India & Ors.
Delhi High Court · (2026) 09 DEL CK 4578
FEI Regulations, 2026FEI Jumping Rules
High Courts24 Sept 2026Dismissed
Union Of India & Anr. Vs Sukh Varsha
Delhi High Court · (2026) 09 DEL CK 4577
Pension Rules
High Courts24 Sept 2026Dismissed
Surya Deep Garg @ Suraj Garg Vs Smt. Neha Garg & Ors.
Delhi High Court · (2026) 09 DEL CK 4576
Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, IX Rule 8, IX Rule 9Domestic Violence Act-Section 12Hindu Marriage Act-Section 9, 13
High Courts24 Sept 2026Allowed
Vinod Kumar & Ors. Vs State Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 09 DEL CK 4573
Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 451, 506, 34, 342, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015-Section 3(i)(s)(w)
High Courts24 Sept 2026Allowed
Vibhu Sharma & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 09 DEL CK 4570
IPC-Section 498A, 406, 376, 34
High Courts24 Sept 2026Dismissed
Mayank Pandey Vs State NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 4568
BNS-Section 318(4), 3(5)
High Courts24 Sept 2026Allowed
Jaspreet Singh & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 09 DEL CK 4567
IPC-Section 498A, 406, 34
High Courts24 Sept 2026Dismissed
Sachin @ Naveen Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 09 DEL CK 4563
BNS-Section 74, 75, 76, 65(2)POCSO Act-Section 6, 12
High Courts24 Sept 2026Dismissed
Vaasvi Khaitan (Minor) Thr Her Father Mr Vedant Khaitan Vs Ad-Hoc Committee For The Governance Of Equestrian Federation Of India & Ors.
Delhi High Court · (2026) 09 DEL CK 4561
FEI Regulations, 2026EFI Statute-Clause 1 of Article 015, 3.2 of Article 15EFI Constitution
High Courts24 Sept 2026Allowed
Karan Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2026) 09 DEL CK 4560
BNS-Section 109(1)/3(5)Arms Act-Section 25/27
High Courts24 Sept 2026Dismissed
Joginder Singh & Ors. Vs State (Govt Of NCT Delhi) & Anr.
Delhi High Court · (2026) 09 DEL CK 4558
IPC-Section 498A, 406, 354A, 34
High Courts24 Sept 2026Disposed Of
Ajay Kumar @ Ajay Rana Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 09 DEL CK 4556