High Courts24 Sept 2026
Yava Corp Global Limited Vs S N Capital Management Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 4486
Arbitration and Conciliation Act, 1996-Section 9, 17
COURT ARCHIVE
Delhi High Court judgments, 2026
7,097 judgments · page 17 of 355
High Courts24 Sept 2026
Rajnish Gupta Vs Central Bureau Of Investigation
Delhi High Court · (2026) 09 DEL CK 4487
Constitution of India-Article 226, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 120-B, 420, 468, 471
High Courts24 Sept 2026
Mayank Pandey Vs State NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 4488
BNS-Section 318(4), 3(5)
High Courts24 Sept 2026
Ravi @ Angoda Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2026) 09 DEL CK 4489
Indian Penal Code, 1860-Section 302Constitution of India-Part III
High Courts24 Sept 2026
Nims Voda Pvt Ltd Vs Indian Railway Catering And Tourism Corporation Limited (IRCTC)
Delhi High Court · (2026) 09 DEL CK 4490
Arbitration and Conciliation Act, 1996-Section 12(2), 11(6), 9, 17
High Courts24 Sept 2026Allowed
Ashok Sharma & Ors. Vs The State (N.C.T Of Delhi) & Anr.
Delhi High Court · (2026) 09 DEL CK 4491
IPC-Section 498A, 406, 34
High Courts24 Sept 2026
Karan Vs The State (Govt. Of Nct Of Delhi)
Delhi High Court · (2026) 09 DEL CK 4492
BNS-Section 109(1)/3(5)Arms Act-Section 25/27
High Courts23 Sept 2026
Anil Ahluwalia Vs State Nct Of Delhi & Ors
Delhi High Court · (2026) 09 DEL CK 3972
Bharatiya Nagarik Suraksha Sanhita (BNSS)-Section 528, 175(3), 438, 438(2), 438(3), 225CrPC-Section 156(3), 200, 202, 397, 397(1), 397(2), 397(3), 482, 401, 483Constitution of India-Article 126
High Courts23 Sept 2026
Vikrant @ Ashu Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 3975
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Code of Criminal Procedure, 1973-Section 374(2), 207, 209, 313(1)(b), 232, 235(1)Indian Penal Code, 1872-Section 307, 174A, 324, 300
High Courts23 Sept 2026
Mranal Sharma Vs State Of Nct Of Delhi
Delhi High Court · (2026) 09 DEL CK 3977
BNS-Section 318/316
High Courts23 Sept 2026Allowed
Vinod Kumar Pathak & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 09 DEL CK 3979
IPC-Section 323/354B/506/509/34
High Courts23 Sept 2026
M/S Ronuk Industries Ltd Vs Manju Khanna
Delhi High Court · (2026) 09 DEL CK 3980
Code of Civil Procedure, 1908-Section 100, 115, 151, Order XII Rule 6, 39 Rule 10, XLII, XI Rule 12Benami Transactions (Prohibition) Act, 1988Indian Evidence Act, 1872-Section 116
High Courts23 Sept 2026
Abhishek @ Love Vs State (N.C.T. Of Delhi)
Delhi High Court · (2026) 09 DEL CK 3981
BNS-Section 109(1)
High Courts23 Sept 2026
Prabhat Patel Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 3982
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts23 Sept 2026Allowed
Anuj Kaushik & Ors. Vs State (N.C.T Of Delhi) & Anr.
Delhi High Court · (2026) 09 DEL CK 3983
IPC-Section 498A, 406, 34
High Courts23 Sept 2026
Siemens Aktiengesellschaft & Anr. Vs Delhi Airport Metro Express Private Limited & Anr.
Delhi High Court · (2026) 09 DEL CK 3984
Indian Stamp Act, 1899-Section 33, 35
High Courts23 Sept 2026
Patiala Kashmir Roadways Pvt Ltd Vs Robbins Tunneling And Trenchless Technology India Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 3985
Arbitration and Conciliation Act-Section 29A(4) and (5)
High Courts23 Sept 2026Allowed
Vijay Kumar Vs The State (Govt Of Nct Of Delhi)
Delhi High Court · (2026) 09 DEL CK 3987
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 528Bharatiya Nyaya Sanhita, 2023-Section 109(1)
High Courts23 Sept 2026
Sakarni Plaster India (P) Ltd Vs Classic Gypsum Industries Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 3991
Arbitration and Conciliation Act, 1996-Section 11, 17
High Courts23 Sept 2026
Siemens Aktiengesellschaft & Anr. Vs Delhi Airport Metro Express Private Limited & Anr.
Delhi High Court · (2026) 09 DEL CK 4069
Indian Stamp Act, 1899-Section 33, 35